High Courts12 Oct 2007
Rukongutuo and Others Vs State of Nagaland and Others
Gauhati High Court · (2008) 1 GLT 129
COURT ARCHIVE
Gauhati High Court judgments, 2007
806 judgments · page 7 of 41
High Courts12 Oct 2007
Maya Hajong and Ors. Vs Manjula Hajong and Ors.
Gauhati High Court · (2008) 3 GLR 839
Civil Procedure Code, 1908 — Section 100, 96Civil Procedure Code, 1908 (CPC) — Section 100, 96
High Courts12 Oct 2007Allowed
Union of India (UOI) and Others Vs V. Shankaran and Another
Gauhati High Court · (2008) 4 GLT 885
Army Act, 1950 — Section 19, 71Army Rules, 1954 — Rule 14, 14(2)Border Security Force Act, 1968 — Section 107, 11, 11(2), 11(3), 113
High Courts12 Oct 2007Dismissed
Makkadas Ali Mazumdar and Another Vs Aftab Uddin Barbhuiya and Another
Gauhati High Court · (2008) CriLJ 835 : (2008) 1 GLT 848
Criminal Procedure Code, 1973 (CrPC) — Section 195(1)(b)(ii)Penal Code, 1860 (IPC) — Section 468, 471
High Courts12 Oct 2007Allowed
Smt. Baby Deb Vs Ajit Deb
Gauhati High Court · AIR 2008 Guw 49 : (2008) GLT 415 Supp
Civil Procedure Code, 1908 (CPC) — Section 2COMPANIES ACT, 1956 — Section 111Constitution of India, 1950 — Article 227
High Courts12 Oct 2007Allowed
Haider Ali (MD.) Vs Union of India (UOI) and Others
Gauhati High Court · (2007) 4 GLT 727
Army Act, 1950 — Section 101
High Courts12 Oct 2007Allowed
Jakir Hossain Vs State of Tripura
Gauhati High Court · (2008) 1 GLT 921
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162, 313, 374Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 122, 300, 319, 341, 352
High Courts11 Oct 2007Dismissed
Bakul Debnath and Others Vs Oriental Insurance Co. Ltd. and Another
Gauhati High Court · (2007) 4 GLT 813
Arms Act, 1959 — Section 27Civil Procedure Code, 1908 (CPC) — Section 115, 24, 25Constitution of India, 1950 — Article 136, 226, 227, 228, 395
High Courts11 Oct 2007
Sushil Choudhury Vs Union of India and Anr.
Gauhati High Court · (2008) 3 GLR 308
High Courts11 Oct 2007Dismissed
Bijon Mahanta and Another Vs State of Assam and Another
Gauhati High Court · (2009) 3 GLR 148 : (2007) 4 GLT 722
Arms Act, 1959 — Section 25, 3, 39Criminal Procedure Code, 1973 (CrPC) — Section 210, 482Wild Life (Protection) Act, 1972 — Section 12, 21, 22, 25, 27
High Courts11 Oct 2007Dismissed
Jaiprakash Vs Union of India and Ors.
Gauhati High Court · (2008) 1 GLR 440
Code Of Criminal Procedure, 1973 — Section 167(2), 439Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20, 36A(4), 37, 37(1)(b), 37(1)(b)(ii)
High Courts10 Oct 2007
Kaushal Mishra and Others Vs Raj Kumar Mishra
Gauhati High Court · (2007) 4 GLT 889
Criminal Procedure Code, 1973 (CrPC) — Section 144, 145, 146, 482
High Courts10 Oct 2007Dismissed
Tilak Medhi Vs State of Assam
Gauhati High Court · (2009) 2 GLT 86
Criminal Procedure Code, 1973 (CrPC) — Section 161, 313Penal Code, 1860 (IPC) — Section 354, 448
High Courts10 Oct 2007Dismissed
Raghubir Das Vs Sarbamangala Das
Gauhati High Court · (2007) 4 GLT 417
Hindu Marriage Act, 1955 — Section 12, 13, 28, 5
High Courts09 Oct 2007
Mrs. Fatima Begum Vs Md. Sajid Alam Chowdhury
Gauhati High Court · (2008) CriLJ 1227 : (2010) 1 GLT 988 : (2008) 4 GLT 988
Criminal Procedure Code, 1973 (CrPC) — Section 200, 482Evidence Act, 1872 — Section 114General Clauses Act, 1897 — Section 27
High Courts09 Oct 2007
Swapan Kumar Bhattacharjee Vs Apeejay Tea Ltd.and Ors.
Gauhati High Court · (2008) 3 GLR 397
Assam Plantation Labour Rules, 1956 — Rule 66, 66Criminal Procedure Code, 1973 — Section 482Criminal Procedure Code, 1973 (CrPC) — Section 482
High Courts09 Oct 2007Allowed
Santosh Nandi and Another Vs State of Tripura
Gauhati High Court · (2007) 4 GLT 572
Criminal Procedure Code, 1973 (CrPC) — Section 439Penal Code, 1860 (IPC) — Section 409
High Courts09 Oct 2007Allowed
Gopal Chandra Sarkar and Others Vs State of Assam and Others
Gauhati High Court · (2007) 4 GLT 410
High Courts09 Oct 2007Dismissed
Aggarwal Motor Company Vs State of Assam and Others
Gauhati High Court · (2009) 20 VST 600
Assam General Sales Tax Act, 1993 — Section 44(3)
High Courts09 Oct 2007
New India Assurance Co.Ltd. Vs Beauti Nandi and Ors.(And other cases)
Gauhati High Court · (2008) 5 GLR 799
Motor Vehicles Act, 1988 — Section 173, 173