High Courts12 Nov 2007Allowed
Rahim Badsha Vs State of Assam
Gauhati High Court · (2007) 4 GLT 506
Penal Code, 1860 (IPC) — Section 302, 34, 442
COURT ARCHIVE
Gauhati High Court judgments, 2007
806 judgments · page 6 of 41
High Courts12 Nov 2007Dismissed
Arab Ali Vs State of Tripura
Gauhati High Court · (2008) CriLJ 1212 : (2009) 1 GLR 621 : (2008) GLT 439 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 150, 27Penal Code, 1860 (IPC) — Section 201, 302
High Courts12 Nov 2007Dismissed
Kuladhar Chakraborty and Others Vs Abdul Khandakar and Others
Gauhati High Court · (2008) 1 GLT 234
Constitution of India, 1950 — Article 226
High Courts07 Nov 2007
Hijam Tikendrajit Singh Vs State of Manipur and Ors.
Gauhati High Court · (2008) 2 GLR 569
Constitution of India, 1950 — Article 226, 226
High Courts07 Nov 2007Allowed
Ralliani and Others Vs Kaithuami and Others
Gauhati High Court · (2009) 1 GLR 497 : (2008) GLT 820 Supp
Assam High Court (Jurisdiction Over District Courts) Order, 1954 — Order 3Civil Procedure Code, 1908 (CPC) — Order 41 Rule 22Mizo District Council (Inheritance of Property) Act, 1956 — Section 4
High Courts07 Nov 2007Allowed
United India Insurance Co. Ltd. Vs Zokhuma of Chhinga Veng and Another
Gauhati High Court · (2009) 1 GLR 555 : (2007) 4 GLT 887 : (2007) 4 GLT 886
High Courts06 Nov 2007Allowed
Ramjanam Choudhury and Others Vs State of Nagaland and Others
Gauhati High Court · (2009) 4 GLT 230
Constitution of India, 1950 — Article 19(1), 21, 226, 31(1)
High Courts06 Nov 2007
Ram Janam Choudhury & Ors. Vs State of Nagaland & Ors.
Gauhati High Court · (2009) 4 GLT 230
Constitution of India, 1950 — Article 21, 21
High Courts31 Oct 2007Allowed
Paonam Achou Singh Vs Laishram Nandakumar Singh and Others
Gauhati High Court · (2008) 1 GLT 1004
Representation of the People Act, 1951 — Section 100, 117, 123, 80, 80A
High Courts31 Oct 2007Dismissed
Karam Thamarjit Singh Vs Allauddin Khan
Gauhati High Court · (2008) 1 GLT 829
Representation of the People Act, 1951 — Section 100, 117, 80A, 81, 82
High Courts19 Oct 2007
Anima Dutta Vs State of Assam and Ors.
Gauhati High Court · (2008) 4 GLR 730
Petroleum and Minerals Pipelines (Acquisition of Right of User in land) Act, 1962 — Section 3, 3, 6, 6
High Courts16 Oct 2007
Dudu Ali & Ors. Vs State of Assam
Gauhati High Court · (2012) 4 GLT 41
Penal Code, 1860 — Section 302Penal Code, 1860 (IPC) — Section 302
High Courts16 Oct 2007Dismissed
Deba Kumar Das Vs Gauhati High Court and Others
Gauhati High Court · (2007) 4 GLT 591
Constitution of India, 1950 — Article 225, 226, 233, 234, 235Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 420
High Courts16 Oct 2007Dismissed
Jay Govind Yadav (Goala) Vs Ahmed Tea Company (P) Ltd.
Gauhati High Court · (2007) 4 GLT 548
Civil Procedure Code, 1908 (CPC) — Section 151Constitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Section 24, 3, 4
High Courts15 Oct 2007Allowed
Sheri Sarif Mullah Vs State of Assam and Others
Gauhati High Court · (2008) 1 GLT 630
Constitution of India, 1950 — Article 21
High Courts15 Oct 2007
Pradip Kr. Pathak Vs State of Assam and Others
Gauhati High Court · (2007) 4 GLT 864
Income Tax Act, 1961 — Section 80C, 80U
High Courts12 Oct 2007Dismissed
Aynal Haque Vs State of Assam
Gauhati High Court · (2009) 2 GLT 79
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 279, 304A
High Courts12 Oct 2007
Oil and Natural Gas Corporation Ltd. Vs Bithika Bose (Sarkar) and Another
Gauhati High Court · (2009) 1 GLR 485
Land Acquisition (Amendment) Act, 1984 — Section 30(1)Land Acquisition Act, 1894 — Section 11, 18, 23, 23(1A), 23(2)
High Courts12 Oct 2007Dismissed
Boren Sarma Vs State of Assam and Others
Gauhati High Court · (2008) 2 GLT 246
High Courts12 Oct 2007Dismissed
State of Tripura Vs Bikash Sinha and Another
Gauhati High Court · (2008) 4 GLT 645
Arms Act, 1959 — Section 27Criminal Procedure Code, 1973 (CrPC) — Section 321, 397, 401Penal Code, 1860 (IPC) — Section 120B, 148, 149, 302, 307