High Courts22 Jun 2007
Pallavi Chowdhury Vs State of Assam and Others
Gauhati High Court · (2007) 3 GLT 839
COURT ARCHIVE
Gauhati High Court judgments, 2007
806 judgments · page 20 of 41
High Courts22 Jun 2007Dismissed
All Assam Provincialised Panchayat Employees Association and Others Vs State of Assam and Others
Gauhati High Court · (2007) 4 GLT 135
High Courts22 Jun 2007
George Williamson (Assam) Ltd. and Another Vs Union of India (UOI) and Others
Gauhati High Court · (2007) 3 GLT 950 : (2007) 3 GLT 695
Constitution of India, 1950 — Article 245, 246Income Tax Act, 1961 — Section 10, 115C, 115J, 115JA, 115JB
High Courts21 Jun 2007Allowed
Binoy Sarma Vs Life Insurance Corporation of India and Others
Gauhati High Court · (2007) 3 GLT 832
High Courts21 Jun 2007Dismissed
Chandan Malakar Vs Assam State Electricity Board and Others
Gauhati High Court · (2007) 3 GLT 844
Constitution of India, 1950 — Article 14, 16
High Courts21 Jun 2007Allowed
Tafazzul Ahmed @ Tafazzul Ali and Others Vs State of Assam
Gauhati High Court · (2007) 3 GLT 991
Penal Code, 1860 (IPC) — Section 148, 149, 304, 321, 323
High Courts20 Jun 2007Dismissed
Arati Das and Others Vs Matilal Bhattacharjee and Another
Gauhati High Court · (2007) 4 GLT 172
Motor Vehicles Act, 1988 — Section 166, 173Penal Code, 1860 (IPC) — Section 171, 279, 304, 338, 427
High Courts19 Jun 2007Dismissed
Prabhakar Goswami, Ex-Constable/GD No. 871240606 Vs Union of India (UOI) and Others
Gauhati High Court · (2007) 4 GLT 92
Central Reserve Police Force Act, 1949 — Section 10, 11, 9
High Courts19 Jun 2007Dismissed
Rafique Ahmed Mazumder Vs Hindustan Paper Corpn. Ltd. and Another
Gauhati High Court · (2007) 3 GLT 939
Constitution of India, 1950 — Article 14
High Courts19 Jun 2007
Ram Santosh Chauhan Vs State of Assam
Gauhati High Court · (2008) 1 DMC 520 : (2007) 4 GLT 122
Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 107, 306, 498A
High Courts19 Jun 2007Dismissed
Krishna Devi @ Sabitri Devi Vs Union of India (UOI) and Others
Gauhati High Court · (2007) 3 GLT 1024
Constitution of India, 1950 — Article 226
High Courts19 Jun 2007Allowed
Sonfulia Chandik Vs Chaturbhuj Gupta and Others
Gauhati High Court · (2007) 3 GLT 883
Civil Procedure Code, 1908 (CPC) — Section 89
High Courts18 Jun 2007
Bhangnamri Gejirpar Lower Primary School and Others Vs State of Assam and Others
Gauhati High Court · (2008) GLT 754 Supp
Assam Elementary Education (Provincialisation) Rules, 1977 — Rule 5
High Courts15 Jun 2007Dismissed
State of Tripura and Others Vs Parul Das @ Parul D''souza and Others
Gauhati High Court · (2007) 4 GLT 220
Civil Procedure Code, 1908 (CPC) — Section 115, 149Constitution of India, 1950 — Article 226, 227Limitation Act, 1963 — Section 5
High Courts15 Jun 2007
Avtar Singh Vs Andrew Yule and Company Ltd. and Others
Gauhati High Court · (2007) CriLJ 3915 : (2007) 4 GLT 661
Criminal Procedure Code, 1973 (CrPC) — Section 156(3), 190, 190(1), 191, 192Penal Code, 1860 (IPC) — Section 294, 34, 420, 506
High Courts15 Jun 2007Dismissed
R.K. Talukdar (IC-35161F Lt. Co.) Vs Union of India (UOI) and Others
Gauhati High Court · (2008) 1 GLT 115
Air Force Act, 1950 — Section 72Army Act, 1950 — Section 125, 126, 3, 45, 46Criminal Procedure Code, 1973 (CrPC) — Section 125, 126, 164, 173, 192
High Courts14 Jun 2007
Deba Chakrabarty and Others Vs State of Assam and Others
Gauhati High Court · (2008) 3 GLT 792
Regional Rural Banks Act, 1976 — Section 17, 29
High Courts14 Jun 2007Allowed
Dahibal mistry Vs State of Assam and Others
Gauhati High Court · (2007) 4 GLT 282
Constitution of India, 1950 — Article 311, 33
High Courts14 Jun 2007Dismissed
Indra Bahadur Chetry Vs Nil Kumari Chetry LRs. of Dil Bahadur Chetry and Others
Gauhati High Court · (2007) 3 GLT 906
Civil Procedure Code, 1908 (CPC) — Section 151, 47
High Courts13 Jun 2007Dismissed
Joseph Zimik Vs State of Manipur and Others
Gauhati High Court · (2007) 3 GLT 568
Constitution of India, 1950 — Article 226