High Courts24 Jul 2007
Gulenoor Hussain Mazumdar and Anr. Vs State of Assam
Gauhati High Court · (2008) 2 GLR 241
Penal Code, 1860 — Section 307, 34Penal Code, 1860 (IPC) — Section 307, 34
COURT ARCHIVE
Gauhati High Court judgments, 2007
806 judgments · page 18 of 41
High Courts24 Jul 2007
Indar Yadav Vs State of Assam
Gauhati High Court · (2008) 1 GLR 172
Narcotic Drugs and Psychotropic Substances Act, 1985 — Section 20(b)(1)Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20(b)(1)
High Courts24 Jul 2007
S.P. Singh Yadav Vs Union of India (UOI) and Others
Gauhati High Court · (2007) 4 GLT 782
High Courts24 Jul 2007
Management, Pabhojan Tea Estate Vs State of Assam and Others
Gauhati High Court · (2007) 115 FLR 624
Industrial Disputes Act, 1947 — Section 10
High Courts23 Jul 2007Allowed
Muni Devi Vs Kameshwar Roy and Another
Gauhati High Court · (2007) 4 GLT 767
Penal Code, 1860 (IPC) — Section 494
High Courts23 Jul 2007
New India Assurance Co. Ltd. Vs Ram Jatan Roy and Another
Gauhati High Court · (2008) ACJ 1200 : (2008) GLT 232 Supp
Motor Vehicles Act, 1988 — Section 147, 166, 170
High Courts20 Jul 2007
Barnaddi Grammya Unnayan Samity Vs State of Assam and Others
Gauhati High Court · (2008) 4 GLT 776
Air (Prevention and Control of Pollution) Act, 1981 — Section 17(1), 21, 21(1), 22, 31
High Courts20 Jul 2007
North East Paper and Industries Ltd. and Another Vs State of Assam and Others
Gauhati High Court · (2009) 3 GLR 813 : (2007) 4 GLT 837
COMPANIES ACT, 1956 — Section 3Constitution of India, 1950 — Article 226
High Courts20 Jul 2007Dismissed
Sanjib Kr. Mudoi Vs State of Assam and Others
Gauhati High Court · (2008) 1 GLT 568
Penal Code, 1860 (IPC) — Section 409
High Courts19 Jul 2007Allowed
Geeta Dey Vs State of Assam
Gauhati High Court · (2009) 1 GLR 629
Constitution of India, 1950 — Article 226, 227Criminal Procedure Code, 1973 (CrPC) — Section 401, 482Evidence Act, 1872 — Section 108
High Courts19 Jul 2007
Khetoli Vs State of Nagaland And Ors.
Gauhati High Court · (2008) 4 GLR 362
Nagaland Municipal Council Act, 2001 — Section 12, 12, 9, 9
High Courts18 Jul 2007Dismissed
Workman of Shree Sibbari Tea Estate Vs Management of Shree Sibbari Tea Estate and Another
Gauhati High Court · (2007) 115 FLR 871 : (2007) 4 GLT 47 : (2008) 1 LLJ 1079
High Courts18 Jul 2007Dismissed
P. Kumar and Associates Vs Steel Authority of India Ltd. and Others
Gauhati High Court · (2007) 4 GLT 248
Constitution of India, 1950 — Article 12, 226
High Courts18 Jul 2007
Paban Kumar Sarma Vs Hiranya Kumar Bhuyan and Ors.
Gauhati High Court · (2008) 2 GLR 681
Civil Procedure Code, 1908 — Order 8 Rule 6ACivil Procedure Code, 1908 (CPC) — Order 8 Rule 6A
High Courts17 Jul 2007
Chandra Mohan Shukla Vs State of Assam and Another
Gauhati High Court · (2007) CriLJ 4516 : (2008) 1 GLT 345
Army Act, 1950 — Section 125, 126, 127, 2, 3Constitution of India, 1950 — Article 20, 33Criminal Procedure Code, 1973 (CrPC) — Section 120, 154, 156, 173, 178
High Courts13 Jul 2007
Kapil Kumar Sinha Vs State of Tripura and Others
Gauhati High Court · (2009) 1 GLR 563 : (2007) 3 GLT 944
High Courts11 Jul 2007
Food Corporation of India Vs Trade Wings and Ors.
Gauhati High Court · (2008) 2 GLR 116
Contract Act, 1872 — Section 10, 10
High Courts06 Jul 2007
Superintendent of Police, CBI Vs S.P. Singh and Others
Gauhati High Court · (2007) 4 GLT 39
Constitution of India, 1950 — Article 14, 21Criminal Procedure Code, 1973 (CrPC) — Section 173, 207, 209, 227, 228Penal Code, 1860 (IPC) — Section 120B, 420, 468, 471
High Courts29 Jun 2007Dismissed
Assam Syntex Ltd. and Another Vs Registrar of Companies and Another
Gauhati High Court · (2008) 20 CompCas 141 : (2007) 3 GLT 858
COMPANIES ACT, 1956 — Section 159, 161, 162, 166, 210
High Courts29 Jun 2007Allowed
Shri Dino DG Dympep and Another Vs State of Meghalaya and Others
Gauhati High Court · (2009) ACJ 378 : AIR 2007 Guw 155 : (2007) 3 GLT 864
Constitution of India, 1950 — Article 21, 22, 226Criminal Procedure Code, 1973 (CrPC) — Section 167, 57Evidence Act, 1872 — Section 101, 106