High Courts29 Jun 2007Allowed
Gargi and Associates Private Ltd. Vs Gauhati Municipal Corporation and Others
Gauhati High Court · (2008) 2 GLT 117
Gauhati Municipal Corporation Act, 1971 — Section 438
COURT ARCHIVE
Gauhati High Court judgments, 2007
806 judgments · page 19 of 41
High Courts29 Jun 2007
Commissioner of Income Tax Vs Arman Sheikh
Gauhati High Court · (2007) 3 GLT 931 : (2007) 293 ITR 266
Income Tax Act, 1961 — Section 139, 158B, 158BB, 158BC, 260A
High Courts29 Jun 2007
United India Insurance Co. Ltd. Vs Commissioner for Workmen''s Compensation, Zone III
Gauhati High Court · (2008) ACJ 2537 : (2007) 115 FLR 802
Workmens Compensation Act, 1923 — Section 28, 30
High Courts29 Jun 2007Allowed
Abdul Sobhan Khan Vs State of Assam
Gauhati High Court · (2009) 2 GLT 70
Criminal Procedure Code, 1973 (CrPC) — Section 292, 293, 294, 313Evidence Act, 1872 — Section 123, 124Penal Code, 1860 (IPC) — Section 489, 489A, 489B, 489C
High Courts28 Jun 2007
New India Assurance Co. Ltd. Vs Bhupen Saikia and Another
Gauhati High Court · (2009) ACJ 1416
Motor Vehicles Act, 1988 — Section 147, 166
High Courts28 Jun 2007
Nirhandra Thaosen Vs State of Assam and Another
Gauhati High Court · (2007) 3 GLT 934
Constitution of India, 1950 — Article 226
High Courts28 Jun 2007Allowed
Smt. Avijeeta Mohanty Casshyap Vs Commissioner of Income Tax and Others
Gauhati High Court · (2007) 212 CTR 546 : (2007) 293 ITR 399
Income Tax Act, 1961 — Section 127, 158BD, 245I, 276CCC
High Courts28 Jun 2007
Chalthiangi Vs State of Mizoram and Others
Gauhati High Court · (2007) 4 GLT 166
Mizo District (Land and Revenue) Act, 1956 — Section 2(11), 2(8)
High Courts27 Jun 2007Dismissed
Hem Chandra Chaudhury Vs Hahi Ram Bora
Gauhati High Court · (2008) GLT 664 Supp
Assam Money Lenders Act, 1934 — Section 7D
High Courts27 Jun 2007Dismissed
Arun Ghosh Vs State of Tripura and Others
Gauhati High Court · (2008) GLT 238 Supp
Constitution of India, 1950 — Article 14, 226, 32Evidence Act, 1872 — Section 115Indian Medical Council Regulations, 2000 — Rule 30, 5, 7
High Courts27 Jun 2007Dismissed
Dr. Arun Ghosh Vs State of Tripura and Others
Gauhati High Court · (2011) 2 GLR 330
Constitution of India, 1950 — Article 14, 226, 32Evidence Act, 1872 — Section 115
High Courts27 Jun 2007
National Insurance Company Ltd. Vs Amrit Kalita
Gauhati High Court · (2007) 4 GLR 99
Motor Vehicles Act, 1988 — Section 147, 147
High Courts27 Jun 2007Dismissed
Mohen Sangma and Others Vs Garo Hills Autonomous District Council and Others
Gauhati High Court · (2008) GLT 193 Supp
Constitution of India, 1950 — Article 226
High Courts26 Jun 2007Dismissed
Sadhan Datta Vs State of Tripura and Others
Gauhati High Court · (2010) 6 GLR 823 : (2007) 4 GLT 273 : (2007) 4 GLT 272
High Courts26 Jun 2007Dismissed
Jadab Chandra (Malakar) Das Vs Sri Sri Hayagriv Madhab and Another
Gauhati High Court · AIR 2007 Guw 185 : (2008) GLT 321 Supp
Transfer of Property (Amendment) Act, 2002 — Section 2, 3Transfer of Property Act, 1882 — Section 106
High Courts26 Jun 2007
Sangdingliana and Others Vs State of Mizoram and Others
Gauhati High Court · (2009) 3 GLR 141 : (2008) 1 GLT 37
High Courts26 Jun 2007
Ratul Bordoloi and Ors. Vs Assam Agricultural University and Ors.
Gauhati High Court · (2008) 2 GLR 701
High Courts25 Jun 2007
Ranadhir Gupta Vs State of Assam
Gauhati High Court · (2007) 4 GLT 143
Penal Code, 1860 (IPC) — Section 300, 302, 304
High Courts25 Jun 2007
Sukladeb & Ors. Vs Union of India & Ors.
Gauhati High Court · (2008) 4 GLT 626
Constitution of India, 1950 — Article 21, 21
High Courts22 Jun 2007
Jyotish Memorial Hospital and Another Vs State of Assam and Others
Gauhati High Court · (2007) 3 GLT 1000
Criminal Procedure Code, 1973 (CrPC) — Section 144