High Courts09 Aug 2007
Upper Assam Tea Industries Vs Union of India
Gauhati High Court · (2007) 4 GLR 787
Central Excises and Salt Act, 1944 — Section 11A, 11A
COURT ARCHIVE
Gauhati High Court judgments, 2007
806 judgments · page 16 of 41
High Courts08 Aug 2007
Pradip Kumar Deb alias Uttam Deb and Others Vs State of Tripura
Gauhati High Court · (2007) CriLJ 4407 : (2007) 4 GLT 180
Constitution of India, 1950 — Article 21Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 228A, 376
High Courts08 Aug 2007
Hiteswar Chetia Vs State of Assam
Gauhati High Court · (2007) CriLJ 4570 : (2007) 4 GLT 706
Criminal Procedure Code, 1973 (CrPC) — Section 164, 313Penal Code, 1860 (IPC) — Section 201, 302
High Courts08 Aug 2007Dismissed
State of Tripura Vs Dulal Dey
Gauhati High Court · (2008) CriLJ 555 : (2008) 2 DMC 550 : (2008) 1 GLT 446
Criminal Procedure Code, 1973 (CrPC) — Section 378Dowry Prohibition Act, 1961 — Section 2Evidence Act, 1872 — Section 106, 113B
High Courts08 Aug 2007
Prafulla Chandra Das Vs State of Tripura
Gauhati High Court · (2008) CriLJ 567 : (2008) 1 GLT 514
Penal Code, 1860 (IPC) — Section 307, 37, 427
High Courts08 Aug 2007Dismissed
Samir Ghosh Vs State of Tripura
Gauhati High Court · (2007) CriLJ 4204 : (2007) 4 GLT 211
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 342, 354, 376, 511
High Courts07 Aug 2007Dismissed
Oil and Natural Gas Corporation Ltd. and Others Vs Upendra Chandra Sarkar
Gauhati High Court · (2007) 4 GLT 68
High Courts07 Aug 2007
Anima Hazarika Vs Government of Assam and Ors.
Gauhati High Court · (2008) 3 GLR 645
Criminal Procedure Code, 1973 — Section 397, 401Criminal Procedure Code, 1973 (CrPC) — Section 397, 401
High Courts07 Aug 2007Allowed
Union of India (UOI) Vs Major V.P. Najhawan
Gauhati High Court · (2007) 4 GLT 156
Arbitration and Conciliation Act, 1996 — Section 34, 37
High Courts07 Aug 2007Allowed
Tina Khongjee Vs State of Meghalaya and Others
Gauhati High Court · (2007) 4 GLT 526
Constitution of India, 1950 — Article 14, 19, 21, 22, 226
High Courts07 Aug 2007
In Re: Government of Assam and Others
Gauhati High Court · (2007) 4 GLT 1
Arms Act, 1959 — Section 27Constitution of India, 1950 — Article 227Criminal Procedure Code, 1973 (CrPC) — Section 161, 172, 173, 216, 226
High Courts07 Aug 2007Allowed
John Schepler D. Shira and Others Vs District Magistrate and Others
Gauhati High Court · (2007) 4 GLT 368
Arms Act, 1959 — Section 25Constitution of India, 1950 — Article 21, 22, 226Penal Code, 1860 (IPC) — Section 34, 384, 395, 506, 511
High Courts07 Aug 2007
Nirmal Debnath Vs State of Tripura
Gauhati High Court · (2007) 3 GLT 972
Penal Code, 1860 (IPC) — Section 376, 376(2)(f)
High Courts07 Aug 2007
Jayram Rabidas Vs State of Assam
Gauhati High Court · (2008) 1 DMC 464 : (2007) 3 GLT 1019
Evidence Act, 1872 — Section 113APenal Code, 1860 (IPC) — Section 107, 302, 304B, 306, 498A
High Courts06 Aug 2007Allowed
Sanjib Tanti Vs State of Assam
Gauhati High Court · (2008) 1 GLT 334
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 307, 324, 326, 84
High Courts06 Aug 2007
Sukesh Das Vs State of Assam
Gauhati High Court · (2008) 1 GLT 504 : (2008) GLT 258 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 302, 34
High Courts03 Aug 2007Dismissed
State of Assam Vs Anupam Das
Gauhati High Court · (2008) CriLJ 1276 : (2007) 3 GLT 697
Constitution of India, 1950 — Article 20Criminal Procedure Code, 1973 (CrPC) — Section 107, 108, 109, 110, 12Evidence Act, 1872 — Section 21, 25, 26, 27, 30
High Courts02 Aug 2007Allowed
Nameirakpam Inaotomba Singh Vs Union of India (UOI) and Others
Gauhati High Court · (2007) 4 GLT 200
Constitution of India, 1950 — Article 22National Security Act, 1980 — Section 3, 8Penal Code, 1860 (IPC) — Section 121, 121A, 186, 302, 436
High Courts02 Aug 2007
Markus Bhadra Vs State of Assam
Gauhati High Court · (2008) 3 GLR 18
Penal Code, 1860 — Section 302Penal Code, 1860 (IPC) — Section 302
High Courts02 Aug 2007
Pareshdhar Vs State of Assam
Gauhati High Court · (2008) 3 GLR 724
Penal Code, 1860 — Section 302Penal Code, 1860 (IPC) — Section 302