High Courts05 Jun 2007
Uma Kanta Chutia Vs State of Assam and Ors.
Gauhati High Court · (2008) 3 GLR 271
Constitution of India, 1950 — Article 226, 226
COURT ARCHIVE
Gauhati High Court judgments, 2007
806 judgments · page 22 of 41
High Courts05 Jun 2007
Maheswar Majhi Vs State of Assam
Gauhati High Court · (2008) 5 GLR 187
Penal Code, 1860 — Section 302Penal Code, 1860 (IPC) — Section 302
High Courts05 Jun 2007Dismissed
Pradyut Dutta Vs United Bank of India and Others
Gauhati High Court · (2007) 3 GLR 800
High Courts04 Jun 2007
Nur Islam and Others Vs State of Assam
Gauhati High Court · (2008) 4 GLT 325
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 147, 148, 149, 302, 34
High Courts01 Jun 2007
Kishan Gopal Gattani Vs State of Assam and Ors.
Gauhati High Court · (2008) 5 GLR 849
Prevention of Food Adulteration Act, 1954 — Section 13(2), 13(2)
High Courts01 Jun 2007
Dimbes Wargogoi Vs State of Assam and Ors.
Gauhati High Court · (2008) 1 GLR 156
High Courts01 Jun 2007Dismissed
Leitanthem Ongbi Lexibaklei Devi Vs Leitanthem Yaima Singh
Gauhati High Court · (2007) 3 GLR 792 : (2007) 3 GLT 891
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, Order 39 Rule 3
High Courts01 Jun 2007
Ch.Lalnunchama, SDO Vs State of Mizoram
Gauhati High Court · (2007) 4 GLR 478
Mizoram Engineering Service Rules, 2001 — Rule 5(3), 5(3)
High Courts31 May 2007
Ajay Kumar Biswal Vs Union of india and ors.
Gauhati High Court · (2008) 3 GLR 172
High Courts31 May 2007
Nava Saharia & Ors. Vs State of Assam & Ors.
Gauhati High Court · (2010) 1 GLT 344
Assam Elementary Education (Provincialisation) Rules, 1977 — Rule 3, 3
High Courts31 May 2007
Binod Kumar Tharad Agarwalla Vs Pranab Das
Gauhati High Court · (2008) GLT 74 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 379, 482Penal Code, 1860 (IPC) — Section 379
High Courts31 May 2007
V. Suakbuanga and Others Vs H. Vanlalhluna (Dr.) and Others
Gauhati High Court · (2008) GLT 295 Supp
High Courts30 May 2007Dismissed
Purna Chandra Mahanta and Another Vs Deb Kanta Mahanta and Others Legal Heirs of Dharmeswar Mahanta
Gauhati High Court · (2008) 1 GLT 90
Criminal Procedure Code, 1973 (CrPC) — Section 107, 145
High Courts30 May 2007Dismissed
Joydeb Laha Vs Joy Singh
Gauhati High Court · (2007) 3 GLR 797
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17, Order 6 Rule 4, 18Constitution of India, 1950 — Article 226
High Courts30 May 2007Allowed
K. Lalzidingliana Vs State of Mizoram and Others
Gauhati High Court · (2008) 1 GLT 496
Mizo District (Agricultural Land) Act, 1963 — Section 4, 5, 7(2)
High Courts30 May 2007
State of Manipur and Others Vs Hurilung Kamei
Gauhati High Court · (2010) 6 GLR 858 : (2007) 4 GLT 342
Constitution of India, 1950 — Article 226
High Courts29 May 2007Dismissed
Dharamraj Kumar Singh Vs Union of India (UOI) and Others
Gauhati High Court · (2007) 3 GLT 579
Central Reserve Police Force Act, 1949 — Section 10, 11, 12, 16, 9Constitution of India, 1950 — Article 14, 19, 21, 311Industrial Disputes Act, 1947 — Section 11A
High Courts25 May 2007
State of Nagaland and Another Vs Pushu Khiamungan and Others
Gauhati High Court · (2008) GLT 215 Supp
Constitution of India, 1950 — Article 14, 16, 162, 226, 309Nagaland Secretariat (Civil) Stenographers Service (Amendment) Rules, 2002 — Rule 7Nagaland Secretariat (Civil) Stenographers Service Rules, 1973 — Rule 7
High Courts25 May 2007
India Carbon Ltd. Vs Commissioner of Income Tax and Another
Gauhati High Court · (2007) 3 GLT 339
Income Tax Act, 1961 — Section 256, 260A, 43B