COURT ARCHIVE

Gauhati High Court judgments, 2006

1,071 judgments · page 25 of 54

High Courts19 Jul 2006Allowed

State of Arunachal Pradesh Vs Subhash Projects and Marketing Ltd. and Another

Gauhati High Court · (2007) 1 ARBLR 564 : (2006) 3 GLR 939 : (2006) 4 GLT 165

Arbitration and Conciliation Act, 1996 — Section 11, 12, 13, 14, 16Constitution of India, 1950 — Article 14, 226, 227

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High Courts18 Jul 2006Dismissed

Nikunja Das Vs Smt. Ranju Pathak

Gauhati High Court · AIR 2006 Guw 175 : (2007) 1 GLR 212 : (2006) 4 GLT 783

Constitution of India, 1950 — Article 136Hindu Marriage Act, 1955 — Section 13, 28

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High Courts18 Jul 2006

Lairenlakpam Joychandra Vs District Magistrate, Imphal West, Manipur and Ors.

Gauhati High Court · (2006) 07 GAU CK 0040

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High Courts18 Jul 2006

Laishram Tiken Singh Vs District Magistrate, Imphal West, Manipur and Ors.

Gauhati High Court · (2006) 07 GAU CK 0019

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High Courts18 Jul 2006Dismissed

Nandlal Karnani Vs Harendra Kumar Bordoloi

Gauhati High Court · (2007) 1 GLR 217 : (2006) 3 GLT 421

Civil Procedure Code, 1908 (CPC) — Section 115

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High Courts18 Jul 2006

P.K.Laxman Vs Union of India

Gauhati High Court · (2007) 4 GLR 907

Constitution of India, 1950 — Article 226, 226

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High Courts17 Jul 2006

Thokchom Pramo Devi Vs State of Manipur and Ors.

Gauhati High Court · (2006) 07 GAU CK 0039

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High Courts17 Jul 2006

Oinam Ibemhal Devi Vs State of Manipur and Anr.

Gauhati High Court · (2006) 07 GAU CK 0018

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High Courts17 Jul 2006

Md.Majibur Rahman, Manipur Vs State of Manipur and Ors.

Gauhati High Court · (2006) 07 GAU CK 0014

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High Courts13 Jul 2006

Shyamal Das @ Simul Vs State of Tripura and Others

Gauhati High Court · (2006) 3 GLT 512

Arms Act, 1959 — Section 27Constitution of India, 1950 — Article 19, 19(1), 22, 226Criminal Procedure Code, 1973 (CrPC) — Section 161

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High Courts13 Jul 2006

Sanjiv Family Trust Vs Commissioner of Income Tax

Gauhati High Court · (2006) 205 CTR 264

Income Tax Act, 1961 — Section 164

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High Courts10 Jul 2006

Ng.Inaoton Singh Vs State of Manipur and Ors.

Gauhati High Court · (2006) 07 GAU CK 0038

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High Courts10 Jul 2006

Huidrom Ranjit Singh Vs State of Manipur and Ors.

Gauhati High Court · (2006) 07 GAU CK 0037

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High Courts10 Jul 2006

K.Iboyaima Singh Vs State of Manipur and Ors.

Gauhati High Court · (2006) 07 GAU CK 0020

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High Courts30 Jun 2006Allowed

Md. Ashanullah Vs Md. Abdul Nessim @ Danger Bhaity and Another

Gauhati High Court · (2007) 1 GLR 156

Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 406

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High Courts30 Jun 2006

Union of India (UOI) and Others Vs Shree Ganapati Rolling Mills (P.) Ltd. and Others

Gauhati High Court · (2006) 3 GLR 586 : (2006) 4 GLT 1

Central Excises and Salt Act, 1944 — Section 5, 5AConstitution of India, 1950 — Article 299

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High Courts30 Jun 2006

Rajdhani Filling Station and Another Vs State of Assam and Others

Gauhati High Court · (2007) 1 GLR 470 : (2006) 3 GLT 424

Gauhati Metropolitan Development Authority Act, 1985 — Section 88

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High Courts30 Jun 2006

Nipen Das and Another Vs State of Assam and Others

Gauhati High Court · (2009) 3 GLR 432 : (2007) 2 GLT 418

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High Courts30 Jun 2006Dismissed

Association of Corporations and Apex Societies of Handlooms Vs Assam Apex Weavers and Artisans Co-operative Federation Ltd.

Gauhati High Court · (2007) 2 BC 446 : (2007) 1 GLR 549 : (2006) 3 GLT 645

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High Courts30 Jun 2006Dismissed

Gol Gaijairung Vs State of Manipur and Others

Gauhati High Court · (2007) 2 GLR 74 : (2006) 3 GLT 236

Constitution of India, 1950 — Article 14, 226

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