High Courts27 Jun 2006Dismissed

Bijay Prasad Sahu Vs State of Manipur and Others

Gauhati High Court · (2006) 4 GLT 263

Civil Procedure Code, 1908 (CPC) — Order 19 Rule 3(1)Constitution of India, 1950 — Article 12, 226, 32Gauhati High Court Services (Appointment, Conditions of Service and Conduct) Rules, 1967 — Rule 26, 27