High Courts25 Jul 2006
Kefrumog and Others Vs State of Tripura
Gauhati High Court · (2006) 4 GLT 787
Criminal Procedure Code, 1973 (CrPC) — Section 161, 162Penal Code, 1860 (IPC) — Section 146, 148, 149, 302, 304
COURT ARCHIVE
Gauhati High Court judgments, 2006
1,071 judgments · page 24 of 54
High Courts24 Jul 2006
Lhingkhophal Gangte Vs State of Manipur and Anr.
Gauhati High Court · (2006) 07 GAU CK 0043
High Courts24 Jul 2006
Takhellambam (N) Ngangom (O) Sobhapati Devi Vs State of Manipur and Ors.
Gauhati High Court · (2006) 07 GAU CK 0028
High Courts24 Jul 2006
H.Gitabali Devi and Anr. Vs State of Manipur and Anr.
Gauhati High Court · (2006) 07 GAU CK 0017
High Courts24 Jul 2006
Chinching Touthang, Manipur Vs State of Manipur and Anr.
Gauhati High Court · (2006) 07 GAU CK 0016
High Courts24 Jul 2006
Thoibi Devi, Manipur Vs State of Manipur and Ors.
Gauhati High Court · (2006) 07 GAU CK 0015
High Courts21 Jul 2006
Thangnam Khongsai and Another Vs Union of India (UOI) and Another
Gauhati High Court · (2006) 3 GLR 676 : (2006) 3 GLT 770
Criminal Procedure Code, 1973 (CrPC) — Section 167, 439Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20
High Courts21 Jul 2006Dismissed
Mahendra Keot and Another Vs State of Assam
Gauhati High Court · (2006) 3 GLT 765
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 293, 313
High Courts21 Jul 2006
Moirangthem Sobhachandra Singh Vs State of Manipur
Gauhati High Court · (2006) 07 GAU CK 0041
High Courts21 Jul 2006Dismissed
Rukumoni Basumatary and Others Vs Central Board of Secondary Education and Others
Gauhati High Court · (2007) 1 GLT 563
Constitution of India, 1950 — Article 226
High Courts21 Jul 2006Dismissed
Faizur Rahman and Others Vs Chandra Kanta Modi
Gauhati High Court · AIR 2006 Guw 179
Civil Procedure Code, 1908 (CPC) — Section 47
High Courts21 Jul 2006Dismissed
Hamran Shyila and Others Vs State of Meghalaya and Others
Gauhati High Court · (2006) 3 GLT 763
Constitution of India, 1950 — Article 14, 16Meghalaya Engineering (Public Works Department) Service Rules, 1995 — Rule 10(4), 7
High Courts20 Jul 2006Dismissed
Ardul Rob @ Abdul Rouf Vs State of Assam
Gauhati High Court · (2006) 3 GLR 927 : (2006) 4 GLT 817
Criminal Procedure Code, 1973 (CrPC) — Section 299, 313Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 34, 376, 457
High Courts20 Jul 2006Dismissed
Nalini Ranjan Debnath and Others Vs State of Tripura and Others
Gauhati High Court · (2009) 1 GLR 194
Constitution of India, 1950 — Article 14, 16Tripura State Civil Services (Revised Pay) (Amendment) Rules, 1999 — Rule 10
High Courts20 Jul 2006Allowed
Union of India (UOI) and Another Vs Raghunath Ram Choudhury and Another
Gauhati High Court · (2006) 4 GLT 586
Constitution of India, 1950 — Article 299Contract Act, 1872 — Section 65, 70Government of India Act, 1935 — Section 175(3)
High Courts20 Jul 2006
Amulya Mohan Das Vs Ananta Kumar Patowari
Gauhati High Court · (2007) 2 GLR 536 : (2006) 3 GLT 691 : (2006) 3 GLT 619
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts19 Jul 2006Dismissed
State of Arunachal Pradesh and Others Vs Nefa Udyog and Others
Gauhati High Court · (2007) 1 GLT 515
Constitution of India, 1950 — Article 226Interest on Delayed Payments to Small Scale and Ancillary Industrial Undertakings Act, 1993 — Section 2, 3, 4, 6
High Courts19 Jul 2006
Amzad Ali Vs Ksh. Nobin Chandra Singh
Gauhati High Court · (2006) 3 GLT 800
Criminal Procedure Code, 1973 (CrPC) — Section 235(2), 360Narcotic Drugs and Psychotropic Substances Act, 1985 (NDPS) — Section 20, 35, 53A, 54, 55Penal Code, 1860 (IPC) — Section 302
High Courts19 Jul 2006
Srikand Prasad Vs Union of India (UOI)
Gauhati High Court · (2007) 1 GLR 221 : (2006) 3 GLT 286
Central Reserve Police Force Act, 1949 — Section 10, 16, 18, 9Criminal Procedure Code, 1973 (CrPC) — Section 167, 26, 325, 360, 372
High Courts19 Jul 2006Dismissed
Nibaran Borah Vs State of Assam
Gauhati High Court · (2006) CriLJ 4222 : (2006) GLT 110 Supp
Criminal Procedure Code, 1973 (CrPC) — Section 162, 313Penal Code, 1860 (IPC) — Section 392