High Courts28 Jul 2006Dismissed
Bansal Traders and Others Vs Nandalal Gattani
Gauhati High Court · (2006) 3 GLT 715
Assam Urban Areas Rent Control Act, 1972 — Section 5, 5(4)Civil Procedure Code, 1908 (CPC) — Order 41 Rule 31, 115, 151
COURT ARCHIVE
Gauhati High Court judgments, 2006
1,071 judgments · page 23 of 54
High Courts27 Jul 2006Allowed
Eastern Brick Industry and Another Vs State Bank of India
Gauhati High Court · (2007) 2 GLT 255
Civil Procedure Code, 1908 (CPC) — Section 100
High Courts27 Jul 2006
Ajit Kumar Talukdar Vs Pabitra Kr. Kalita
Gauhati High Court · (2006) 4 GLT 410
Constitution of India, 1950 — Article 215Contempt of Courts (Gauhati High Court) Rules, 1977 — Rule 3Contempt of Courts Act, 1971 — Section 11, 12
High Courts26 Jul 2006
W. Kumar Singh Vs Commissioner/Secretary (Cada) Govt. of Manipur and Others
Gauhati High Court · (2007) 1 GLT 66
Constitution of India, 1950 — Article 14, 16
High Courts26 Jul 2006Dismissed
Tapas Shil Vs State of Tripura
Gauhati High Court · (2006) CriLJ 3984 : (2006) 3 GLT 614
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27, 8Penal Code, 1860 (IPC) — Section 302
High Courts26 Jul 2006Dismissed
Abdul Basit Vs Registrar, Co-operative Societies, Government of Tripura and Others
Gauhati High Court · (2007) 1 GLR 176 : (2008) GLT 840 Supp
Constitution of India, 1950 — Article 12, 209, 311, 313, 36
High Courts26 Jul 2006Dismissed
Swapan Kumar Das Vs Maya Rani Dutta
Gauhati High Court · (2007) 1 DMC 807 : (2006) 4 GLT 60
Hindu Marriage Act, 1955 — Section 13
High Courts26 Jul 2006
Rajanglung Gangmei Vs Alemba Kabui, Manipur and Ors.
Gauhati High Court · (2006) 07 GAU CK 0048
High Courts26 Jul 2006
Yengkhom Angada Singh Vs State of Manipur
Gauhati High Court · (2006) 07 GAU CK 0044
High Courts26 Jul 2006
Wangjing Tentha Farmers Development Association (Registered No.4803 of 1983) Vs State of Manipur Represented by the Commissioner and Anr.
Gauhati High Court · (2006) 07 GAU CK 0042
High Courts26 Jul 2006Allowed
P.K. Sethi Vs Commissioner of Income Tax
Gauhati High Court · (2006) 206 CTR 445 : (2006) 286 ITR 318
Evidence Act, 1872 — Section 106Income Tax Act, 1961 — Section 260A, 68
High Courts26 Jul 2006Allowed
S. Kahaowon Vs Union of India (UOI) and Others
Gauhati High Court · (2007) 1 GLT 26
Constitution of India, 1950 — Article 21, 22, 226, 32Penal Code, 1860 (IPC) — Section 302, 436
High Courts26 Jul 2006Dismissed
Rajesh Saha alias Mithun and Others Vs State of Tripura
Gauhati High Court · (2006) 4 GLT 665
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164, 313Evidence Act, 1872 — Section 27Penal Code, 1860 (IPC) — Section 120B, 201, 302, 34, 364(A)
High Courts26 Jul 2006Dismissed
New India Assurance Company Ltd. Vs Aratibala Paul and Others
Gauhati High Court · (2008) GLT 859 Supp
Constitution of India, 1950 — Article 226, 227Motor Vehicles Act, 1988 — Section 140, 140(2), 149(2), 166, 170
High Courts26 Jul 2006Dismissed
Abdul Haque alias Burani and Others Vs State of Assam
Gauhati High Court · (2006) 4 GLT 657
Criminal Procedure Code, 1973 (CrPC) — Section 164Penal Code, 1860 (IPC) — Section 120A, 120B, 302, 324, 34
High Courts26 Jul 2006Dismissed
Bidyut Kumar Saha Vs Smt. Tapa Saha
Gauhati High Court · AIR 2007 Guw 1 : (2006) 3 GLT 248
Criminal Procedure Code, 1973 (CrPC) — Section 125Hindu Marriage Act, 1955 — Section 13
High Courts25 Jul 2006Dismissed
Mira Boro Vs New India Assurance Co. Ltd. and Others
Gauhati High Court · (2006) 3 GLR 856
Motor Vehicles Act, 1988 — Section 168, 173
High Courts25 Jul 2006
Mutum Seityaban Singh Vs State of Manipur
Gauhati High Court · (2006) 3 GLT 673
Criminal Procedure Code, 1973 (CrPC) — Section 162, 162(1), 162(2), 311, 311(1)Evidence Act, 1872 — Section 145, 165Penal Code, 1860 (IPC) — Section 302
High Courts25 Jul 2006
Rajesh Sah Vs State of Assam
Gauhati High Court · (2006) 3 GLR 778
Criminal Procedure Code, 1973 (CrPC) — Section 313Penal Code, 1860 (IPC) — Section 307, 324
High Courts25 Jul 2006Dismissed
Jadu Gopal Dutta Vs State of Tripura and Others
Gauhati High Court · (2006) 3 GLR 781 : (2006) 3 GLT 243
Criminal Procedure Code, 1973 (CrPC) — Section 321Penal Code, 1860 (IPC) — Section 114, 148, 149, 302, 323