High Courts08 Aug 2006
Banshilal Suthar Vs Manaklal Jhawar and Others
Gauhati High Court · (2007) 1 GLR 699
COURT ARCHIVE
Gauhati High Court judgments, 2006
1,071 judgments · page 21 of 54
High Courts08 Aug 2006Dismissed
Anu Das Vs Padumi Das
Gauhati High Court · (2007) 1 GLR 538
Constitution of India, 1950 — Article 227
High Courts08 Aug 2006Allowed
KND Engineering Technologies Ltd. Vs State of Assam and Others
Gauhati High Court · (2007) 8 VST 241
Assam General Sales Tax Act, 1993 — Section 27, 27(1)(a)
High Courts08 Aug 2006Dismissed
N.K. Trading Company Vs Union of India (UOI)
Gauhati High Court · (2007) 2 GLT 785
Arbitration Act, 1940 — Section 10, 20, 8
High Courts08 Aug 2006
Union of India Vs Tapan Kumar Chakraborty and Anr.
Gauhati High Court · (2008) 1 GLR 819
High Courts07 Aug 2006
Oriental Bank of Commerce Vs Queens Palace and Another
Gauhati High Court · (2007) 2 GLR 21
Civil Procedure Code, 1908 (CPC) — Section 151
High Courts04 Aug 2006Dismissed
T.K. Chakraborty and Others Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2008) GLT 344 Supp
High Courts04 Aug 2006Dismissed
Nilu Singha Roy and Others Vs State of Tripura and Others
Gauhati High Court · (2007) 2 GLT 740
Constitution of India, 1950 — Article 21, 301, 304
High Courts04 Aug 2006
Lourembam Bishambhor Singh Vs Laishram Ibungo Singh
Gauhati High Court · (2006) 08 GAU CK 0042
High Courts04 Aug 2006Dismissed
A.I.A. Enterprise and Others Vs Guwahati Metropolitan Development Authority and Others
Gauhati High Court · (2007) 3 BC 196 : (2007) 2 GLR 386 : (2006) 4 GLT 441
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 384, 420
High Courts04 Aug 2006Dismissed
Kumotia Fishery Group Society Ltd. and Another Vs State of Assam and Others
Gauhati High Court · (2006) 4 GLT 596
Constitution of India, 1950 — Article 14
High Courts04 Aug 2006
Bhuban Chandra Sarma Vs State of Assam and Ors.
Gauhati High Court · (2007) 3 GLT 209
High Courts03 Aug 2006Allowed
Binda Bimpak Vs State of Arunachal Pradesh
Gauhati High Court · (2007) 1 GLR 582 : (2006) 3 GLT 598
Arms Act, 1959 — Section 27, 5, 7Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 27
High Courts03 Aug 2006
Achyut Ranjan Das and Others Vs State of Assam and Others
Gauhati High Court · (2006) 4 GLT 674
Constitution of India, 1950 — Article 14, 16, 226
High Courts02 Aug 2006
Ningombam Kala Singh Vs Ningombam Jugindro Singh and Ors.
Gauhati High Court · (2006) 08 GAU CK 0069
High Courts02 Aug 2006Dismissed
Jiten Bordoloi Vs Chouhan Pandit and Others
Gauhati High Court · (2006) 3 GLR 963 : (2007) 3 GLT 734
Civil Procedure Code, 1908 (CPC) — Section 115
High Courts02 Aug 2006Allowed
Palan Chandra Barman Vs Assam Fisheries Development Corporation and Others
Gauhati High Court · (2007) 2 GLR 631
High Courts02 Aug 2006Dismissed
Commissioner of Income Tax Vs K.U. Ltd.
Gauhati High Court · (2008) 296 ITR 233
Income Tax Act, 1961 — Section 260A
High Courts01 Aug 2006
State of Manipur Vs Shyamkumar Pradhan
Gauhati High Court · (2006) 4 GLT 89
Eastern Bengal and Assam Excise Act, 1910 — Section 42(2), 53, 8(2)
High Courts01 Aug 2006
Bijan Kr. Mahajan and Another Vs State of Assam and Others
Gauhati High Court · (2006) 4 GLT 318
Arms Act, 1959 — Section 27Penal Code, 1860 (IPC) — Section 100