High Courts20 Aug 2003Allowed
Antique India Pvt. Ltd. Vs State of Assam and Others
Gauhati High Court · (2004) 1 GLR 22 : (2004) 1 GLT 441
COURT ARCHIVE
Gauhati High Court judgments, 2003
685 judgments · page 12 of 35
High Courts20 Aug 2003Dismissed
Mir Hussain Vs Musst Hamida Khatoon and Another
Gauhati High Court · (2003) 3 GLR 685
Criminal Procedure Code, 1973 (CrPC) — Section 145
High Courts20 Aug 2003Allowed
North Eastern Electric Power Corporation Limited Vs Khoda Talley and Others
Gauhati High Court · AIR 2004 Guw 171 : (2005) 1 CTLJ 476
Constitution of India, 1950 — Article 299Contract Act, 1872 — Section 10
High Courts18 Aug 2003Allowed
R.N. Omprakash Anand and Another Vs State of Assam and Others
Gauhati High Court · (2005) 1 GLR 363 : (2004) 138 STC 407
High Courts18 Aug 2003Allowed
Dilip Kumar Paul and Others Vs State of Assam and Others
Gauhati High Court · (2004) 1 GLR 458
High Courts18 Aug 2003
UCO Bank Vs Monoranjan Paul
Gauhati High Court · (2004) 2 BC 148 : (2003) 3 GLR 603
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 3, Order 9 Rule 4
High Courts18 Aug 2003
Mosoraf Ali Laskar Vs Union of India (UOI) and Others
Gauhati High Court · (2004) 102 FLR 1098 : (2004) 1 GLR 526
Constitution of India, 1950 — Article 226Industrial Disputes Act, 1947 — Section 33(2)
High Courts18 Aug 2003Dismissed
Santosh Devi Agarwalla Vs Mahabir Prasad Agarwalla
Gauhati High Court · (2004) GLT 126 Supp
Assam Urban Areas Rent Control Act, 1972 — Section 5(4)
High Courts18 Aug 2003Allowed
K.N. Traders and Another Vs State of Assam and Others
Gauhati High Court · (2008) 11 VST 232
Constitution of India, 1950 — Article 226
High Courts14 Aug 2003Dismissed
Ainal Uddin Ahmed alias Aynal Vs The State of Assam
Gauhati High Court · (2004) CriLJ 1171
Penal Code, 1860 (IPC) — Section 376
High Courts14 Aug 2003Dismissed
Khalibor Ali Sheikh and Others Vs State of Assam and Others
Gauhati High Court · (2004) 2 GLR 166
High Courts14 Aug 2003Allowed
Sargous Tours and Travels and Another Vs Union of India (UOI) and Others
Gauhati High Court · AIR 2004 Guw 53 : (2004) 2 GLR 283 : (2003) 3 GLT 202
Constitution of India, 1950 — Article 14, 226, 299
High Courts14 Aug 2003
Mohon Boro and Others Vs State of Assam and Others
Gauhati High Court · (2003) 3 GLT 432
High Courts14 Aug 2003
All Assam Press Owner''s Association and Another Vs Commissioner of Taxes and Another
Gauhati High Court · (2005) 1 GLR 347 : (2003) 3 GLT 158 : (2006) 146 STC 21
Assam General Sales Tax Act, 1993 — Section 8(1)
High Courts12 Aug 2003Dismissed
Sang Dakpa Vs State of Arunachal Pradesh and Another
Gauhati High Court · (2004) 1 GLR 273 : (2005) GLT 519 Supp
Constitution of India, 1950 — Article 226
High Courts11 Aug 2003Allowed
Mukul Kr. Hazarika Vs State of Assam and Others
Gauhati High Court · (2003) 3 GLT 675
Assam Sugar Dealer Licensing Act — Section 3, 5Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 39 Rule 1, Order 39 Rule 2, 141Constitution of India, 1950 — Article 14, 19, 21, 22, 226
High Courts11 Aug 2003Allowed
Texmaco Ltd. and Another Vs North Eastern Electric Power Corporation Ltd. and Others
Gauhati High Court · (2005) 1 GLR 485 : (2004) 1 GLT 214
Constitution of India, 1950 — Article 14
High Courts10 Aug 2003
Union of India (UOI) Vs Ibobi Singh and Another
Gauhati High Court · (2003) 2 GLT 626
Forest Service (Appointment by Promotion) Regulations, 1966 — Regulation 9(1)Forest Service (Appointment by Promotion) Rules, 1968 — Rule 3(2)Indian Forest Service (Cadre) Rules, 1966 — Rule 4, 4(2), 5(1), 9
High Courts08 Aug 2003
Kopsi Panor and Others Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2004) 1 GLR 263 : (2005) GLT 620 Supp
Constitution of India, 1950 — Article 14, 16
High Courts08 Aug 2003
Md. Serajuddin Vs Md. Abdul Khalique and Another
Gauhati High Court · AIR 2004 Guw 126 : (2005) 1 GLR 299 : (2003) 3 GLT 696
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, Order 41 Rule 31, 107Evidence Act, 1872 — Section 91, 92Transfer of Property Act, 1882 — Section 58, 60