High Courts08 Aug 2003
Meyom Karge Vs State of Arunachal Pradesh
Gauhati High Court · (2004) 1 GLR 460 : (2005) GLT 623 Supp
COURT ARCHIVE
Gauhati High Court judgments, 2003
685 judgments · page 13 of 35
High Courts07 Aug 2003Allowed
Eastern Enterprises and Another Vs Commissioner of Taxes and Others
Gauhati High Court · (2005) 1 GLR 355
Assam General Sales Tax Act, 1993 — Section 36(1)
High Courts07 Aug 2003
Md. Maidul Islam and Others Vs State of Assam and Others
Gauhati High Court · (2003) 3 GLR 691
High Courts06 Aug 2003
Amir Hussain and Others Vs State of Assam
Gauhati High Court · (2003) 3 GLR 595
Criminal Procedure Code, 1973 (CrPC) — Section 161, 164
High Courts06 Aug 2003
Mahadev Haldar Vs State of Assam and Another
Gauhati High Court · (2003) 3 GLR 586
Illegal Migrants (Determination by Tribunals) Act, 1983 — Section 8
High Courts06 Aug 2003Dismissed
Oni Dai Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2004) 1 GLR 266
Central Civil Services (Conduct) Rules, 1964 — Rule 3(1)Constitution of India, 1950 — Article 226
High Courts06 Aug 2003
Ninya Bagra Vs State of AP and Others
Gauhati High Court · (2004) 1 GLR 497 : (2001) 2 GLT 445
Arunachal Pradesh Power Engineering Service Rules, 1993 — Rule 11, 11(8)Constitution of India, 1950 — Article 226
High Courts05 Aug 2003
Dharma Kanta Nath Vs Union of India (UOI) and Others
Gauhati High Court · (2003) 3 GLR 592
Armed Forces (Special Powers) Act, 1958 — Section 5Constitution of India, 1950 — Article 226
High Courts05 Aug 2003
Gangadharan Nair Vs State of Arunchal Pradesh and Others
Gauhati High Court · (2003) 3 GLR 406
Constitution of India, 1950 — Article 226
High Courts05 Aug 2003Dismissed
Dr. Kalyani Das Vs State of Assam and Others
Gauhati High Court · (2004) 1 GLR 389
Assam Health Services Rules, 1995 — Rule 8
High Courts05 Aug 2003Allowed
State of Assam and Others Vs Paritosh Karmakar and Others
Gauhati High Court · (2005) 1 GLR 533 : (2003) 2 GLT 593
Assam Elementary Education (Provincialisation) Rules, 1997 — Rule 3
High Courts05 Aug 2003
Tade Nidak and Others Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2004) 2 GLR 471
High Courts04 Aug 2003
State of Meghalaya and Others Vs Maxwell Momin
Gauhati High Court · (2003) 3 GLR 594
High Courts04 Aug 2003
Dinanath Brahma Vs Baleswar Shah and Others
Gauhati High Court · (2003) 3 GLR 588 : (2003) 3 GLT 319
Assam Land and Revenue Regulation, 1886 — Regulation 162(2)
High Courts01 Aug 2003Dismissed
State of Tripura and Another Vs Bhowmik and Company
Gauhati High Court · AIR 2004 Guw 19 : (2004) 1 CTLJ 523 : (2004) 1 GLR 489
Civil Procedure Code, 1908 (CPC) — Order 30 Rule 1, Order 30 Rule 2Contract Act, 1872 — Section 2
High Courts01 Aug 2003Dismissed
National Insurance Company Ltd. Vs Anurupa Debbarma and Others
Gauhati High Court · (2004) 1 ACC 665 : (2005) ACJ 955 : (2003) 3 GLR 608
Constitution of India, 1950 — Article 227
High Courts31 Jul 2003Allowed
Keshab Mahanta Vs Union of India (UOI) and Others
Gauhati High Court · (2003) 3 GLR 494
Constitution of India, 1950 — Article 22(5)
High Courts30 Jul 2003Dismissed
State of Tripura and Others Vs Pradip Banerjee and Another
Gauhati High Court · (2003) 3 GLR 693
High Courts30 Jul 2003Dismissed
State C.B.I. Vs Md. Fazal Ali and Another
Gauhati High Court · (2003) 3 GLR 687 : (2003) 3 GLT 416
High Courts30 Jul 2003
Deputy Commissioner of Income Tax Vs Assam Asbestos Ltd.
Gauhati High Court · (2003) 185 CTR 223 : (2004) 1 GLR 64 : (2003) 263 ITR 357