COURT ARCHIVE

Gauhati High Court judgments, 2003

685 judgments · page 35 of 35

High Courts03 Jan 2003Allowed

Abdul Gaffar Vs Ramen Das and Others

Gauhati High Court · (2003) CriLJ 1145 : (2003) 1 GLR 431 : (2003) 2 GLT 17

Criminal Procedure Code, 1973 (CrPC) — Section 197

High Courts03 Jan 2003

Gauhati High Court · (2003) 2 GLT 27

Arms Act, 1959 — Section 25(1)National Security Act, 1980 — Section 12(1), 12(2), 3(2)Penal Code, 1860 (IPC) — Section 120B

High Courts02 Jan 2003Allowed

Gauhati High Court · (2004) GLT 293 Supp

High Courts02 Jan 2003

Gauhati High Court · (2003) 1 GLT 346

Constitution of India, 1950 — Article 226(3)

High Courts01 Jan 2003

Gauhati High Court · (2003) 2 GLJ 114 : (2003) 2 GLT 114