High Courts02 Sept 2003
Hanuman Prasad Sharma Vs State of Assam and Others
Gauhati High Court · (2006) 143 STC 34
Assam General Sales Tax Act, 1993 — Section 65A
COURT ARCHIVE
Gauhati High Court judgments, 2003
685 judgments · page 11 of 35
High Courts02 Sept 2003Dismissed
Commissioner of Income Tax Vs Arunachal Pradesh Forest Corporation Ltd.
Gauhati High Court · (2004) 186 CTR 78 : (2004) 1 GLR 601 : (2003) 264 ITR 279
Income Tax Act, 1961 — Section 37
High Courts01 Sept 2003Dismissed
Suboth Chandra Deb Vs State of Assam and Others
Gauhati High Court · (2004) 2 GLR 455
Constitution of India, 1950 — Article 226
High Courts01 Sept 2003Allowed
R.K. Srivastava Vs Badshah Hotel and Resorts
Gauhati High Court · (2004) CriLJ 4175 : (2003) 3 GLT 708
Criminal Procedure Code, 1973 (CrPC) — Section 205
High Courts01 Sept 2003
Keshab Chandra Sharma Vs State of Assam and Others
Gauhati High Court · (2004) 1 GLR 26
Assam Alienation of land (Regulation) Act, 1980 — Section 4, 5Urban Land (Ceiling and Regulation) Act, 1976 — Section 26
High Courts01 Sept 2003Allowed
Suhas Palekar Vs Badshah Hotel and Resorts
Gauhati High Court · (2004) CriLJ 536
Criminal Procedure Code, 1973 (CrPC) — Section 205
High Courts01 Sept 2003
Jiban Ch. Deka and Others Vs State of Assam and Others
Gauhati High Court · (2008) 3 GLT 229
High Courts28 Aug 2003Dismissed
Bichitra Nath Deka Vs Central Bank of India and Others
Gauhati High Court · (2004) 1 GLR 59
Central Bank of India Officer Employees (Discipline and Appeal) Regulations, 1976 — Rule 7(2)
High Courts28 Aug 2003Dismissed
The Secretary, Assam Cha Mazdoor Sangha Vs The Management of Green Wood Tea Estate
Gauhati High Court · (2004) 1 GLR 463
Industrial Disputes Act, 1947 — Section 10
High Courts28 Aug 2003Allowed
Debajit Sarma Vs Union of India (UOI) and Others
Gauhati High Court · (2004) 1 GLR 57
High Courts28 Aug 2003
Nogen Chandra Baruah and Others Vs State of Assam and Others
Gauhati High Court · (2004) 101 FLR 366 : (2004) 1 GLR 19
Industrial Disputes Act, 1947 — Section 25N(1)
High Courts26 Aug 2003
Nanu Ram Das Vs State of Assam
Gauhati High Court · (2004) 1 GLR 455
Penal Code, 1860 (IPC) — Section 302
High Courts26 Aug 2003Dismissed
Dhrubajit Debbarma Vs Principal Chief Conservator of Forest and Others
Gauhati High Court · (2004) 1 GLR 482 : (2005) GLT 513 Supp
Central Civil Services (Classification, Control and Appeal) Rules, 1965 — Rule 14Constitution of India, 1950 — Article 226
High Courts25 Aug 2003
Sutendra Debbarma Vs Union of India (UOI) and Others
Gauhati High Court · AIR 2004 Guw 62 : (2004) 1 GLR 448
Constitution of India, 1950 — Article 21
High Courts25 Aug 2003
Ajay Jaiswal Vs Mahadev Debnath and Others
Gauhati High Court · (2005) 4 GLT 180
High Courts22 Aug 2003Allowed
Ram Dew Shah and Another Vs Jagan Nath Shah
Gauhati High Court · (2004) 1 GLR 468
Criminal Procedure Code, 1973 (CrPC) — Section 125
High Courts22 Aug 2003Dismissed
Abdul Kuddus Borbhuyan Vs State of Assam
Gauhati High Court · (2004) 1 GLR 437
Penal Code, 1860 (IPC) — Section 379, 411
High Courts21 Aug 2003Allowed
State of Assam and Others Vs Sirajuddin and Others
Gauhati High Court · (2003) 3 GLR 601
Civil Procedure Code, 1908 (CPC) — Order 8 Rule 10, 96
High Courts21 Aug 2003Dismissed
Jayanti Gogoi and Others Vs Pranati Duara and Others
Gauhati High Court · AIR 2004 Guw 23 : (2003) 3 GLR 620 : (2005) GLT 473 Supp
Evidence Act, 1872 — Section 45, 47, 68, 69, 73
High Courts20 Aug 2003
Kamal Uddin and Another Vs State of Assam
Gauhati High Court · (2004) 1 GLR 609 : (2003) 3 GLT 396
Penal Code, 1860 (IPC) — Section 304