High Courts10 Sept 2003
Moinuddin Ahmed and Others Vs State of Assam and Others
Gauhati High Court · (2004) 1 GLR 606
Assam Public Service Commission (Limitation of Functions) Regulations, 1951 — Regulation 3
COURT ARCHIVE
Gauhati High Court judgments, 2003
685 judgments · page 10 of 35
High Courts10 Sept 2003Dismissed
Utpal Rajkonwar Vs Office of the Dibrugarh University and Others
Gauhati High Court · (2004) 1 GLR 50 : (2005) GLT 197 Supp
Dibrugarh University Employees Service Conditions Ordinance, 2000 — Article 33Penal Code, 1860 (IPC) — Section 120(B), 409, 468, 471
High Courts09 Sept 2003
Smt. Hmangaihzuali Vs Smt. C. Laldingi
Gauhati High Court · AIR 2004 Guw 13 : (2003) 3 GLT 407
Civil Procedure Code, 1908 (CPC) — Order 18 Rule 2, Order 5 Rule 6, 96Constitution of India, 1950 — Article 14Evidence Act, 1872 — Section 6
High Courts09 Sept 2003Allowed
Krishna Sen Vs State of Nagaland and Others
Gauhati High Court · (2004) GLT 579 Supp
Nagaland Public Works Department Code — Rule 48
High Courts09 Sept 2003Dismissed
Dugar Tea Industries Pvt. Ltd. Vs State of Assam and Others
Gauhati High Court · (2004) 138 STC 159
Assam General Sales Tax Act, 1993 — Section 19, 74(2)Assam Industries (Sales Tax Concessions) Act, 1986 — Section 4Assam Industries (Sales Tax Concessions) Rules, 1988 — Rule 2
High Courts09 Sept 2003
Debabrata Kaloy Vs State of Tripura and Others
Gauhati High Court · (2004) 3 GLR 408 : (2005) GLT 274 Supp
Tripura Tribal Areas Autonomous District Council (Constitution, Election and Conduct of Business) Rules, 1985 — Rule 159(1)
High Courts09 Sept 2003Allowed
Mintu Das Vs State of Arunachal Pradesh and Others
Gauhati High Court · (2004) 1 GLT 46
High Courts05 Sept 2003Allowed
Numali Gogoi and Another Vs State Bank of India
Gauhati High Court · (2004) 1 GLR 36
High Courts05 Sept 2003
Ranjit Dey Vs Md. Shahjahan Ali
Gauhati High Court · (2004) 1 GLR 44
Assam Non-Agricultural Urban Areas Tenancy Act, 1955 — Section 5(1)(b)
High Courts05 Sept 2003
General Manager, Loktak Power Station and Another Vs Md. Siraj Ahmed
Gauhati High Court · (2004) 1 GLR 39 : (2005) GLT 823 Supp : (2004) 2 LLJ 772
High Courts04 Sept 2003Dismissed
Ghawar Chand Gangh and Another Vs State of Assam and Others
Gauhati High Court · (2006) 146 STC 623
Assam General Sales Tax Act, 1993 — Section 3
High Courts04 Sept 2003
Oriental Insurance Co. Ltd. Vs Haren Bora and Another
Gauhati High Court · (2004) 101 FLR 365 : (2004) 1 GLR 38 : (2004) 2 LLJ 224
High Courts03 Sept 2003
Bijan Kumar Mahajan and Another Vs State of Assam and Others
Gauhati High Court · (2004) 1 GLT 239
Constitution of India, 1950 — Article 21, 226
High Courts03 Sept 2003Dismissed
Amttava Bhattacharjee and Others Vs Chairman, Tripura Gramin Bank and Others
Gauhati High Court · (2004) GLT 540 Supp
Constitution of India, 1950 — Article 226Regional Rural Banks Act, 1976 — Section 29(2)Staff Service Regulation of Public Sector Bank — Regulation 23
High Courts03 Sept 2003Allowed
Basanti Das Vs State of Assam and Others
Gauhati High Court · (2004) GLT 717 Supp
Assam Panchayat Act, 1994 — Section 15, 15(1), 45(4)
High Courts02 Sept 2003
Union of India (UOI) Vs Rajen Munda and Others
Gauhati High Court · (2004) 2 GLR 462
High Courts02 Sept 2003Dismissed
Savitri Tea Estate Vs Oil India Limited and Another
Gauhati High Court · (2004) 2 GLR 197 : (2005) GLT 284 Supp
Land Acquisition Act, 1894 — Section 23
High Courts02 Sept 2003Allowed
State of Mizoram and Others Vs Vijaya Lakshmi Rai
Gauhati High Court · (2004) 1 GLR 46
Constitution of India, 1950 — Article 226
High Courts02 Sept 2003
Nemi Chand Kothari Vs Commissioner of Income Tax and Another
Gauhati High Court · (2003) 185 CTR 635 : (2004) 1 GLR 504 : (2005) GLT 208 Supp : (2003) 264 ITR 254
Evidence Act, 1872 — Section 106Income Tax Act, 1961 — Section 260A, 68
High Courts02 Sept 2003Allowed
Union of India (UOI) Vs Hazera Khatun
Gauhati High Court · (2004) 102 FLR 1096 : (2004) 1 GLR 493 : (2004) 3 LLJ 70