High Courts04 Apr 1996Allowed
Rupeswar Dutta Vs Oil India Ltd. and Others
Gauhati High Court · (1997) 1 GLR 108
Penal Code, 1860 (IPC) — Section 201, 302Prevention of Corruption Act, 1988 — Section 5(2)
COURT ARCHIVE
Gauhati High Court judgments, 1996
392 judgments · page 17 of 20
High Courts03 Apr 1996Dismissed
Sudhangshu Bikash Dutta Vs Ranesh Kumar Chakraborty and Others
Gauhati High Court · AIR 1997 Guw 15
Civil Procedure Code, 1908 (CPC) — Order 14 Rule 1, 100
High Courts03 Apr 1996
Budha Dharmankur Sabha Vs Sunil Baruah
Gauhati High Court · (1996) 2 GLJ 548 : (1996) 3 GLR 319 : (1996) 1 GLT 605
Civil Procedure Code, 1908 — Order 39 Rule 1, Order 39 Rule 2Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts02 Apr 1996Dismissed
State of Tripura and Others Vs Kalidas Bhattacharjee and Others
Gauhati High Court · (1997) 1 GLR 182
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 58(4), Order 9 Rule 13, 115, 151Limitation Act, 1963 — Section 5
High Courts29 Mar 1996Dismissed
Oil and Natural Gas Corporation Ltd. and Others Vs Monoranjan Debnath
Gauhati High Court · (1997) 1 GLR 406
Constitution of India, 1950 — Article 12, 311(2)Oil and Natural Gas Corporation Leave Regulations, 1968 — Regulation 13, 14(5), 14(5), 34Oil and Natural Gas Corporation Leave Rules — Rule 14(5), 143
High Courts29 Mar 1996
Md Karimuddin: Md Salauddin: L.Ningthou: P.Shyamjai Singh Vs State of Manipur and Ors.
Gauhati High Court · (1996) 2 GLJ 62
Constitution of India, 1950 — Article 311(2)(c), 311(2)(c)
High Courts29 Mar 1996
Gopal Chadra Baruah Vs State of Assam and Ors.
Gauhati High Court · (1996) 2 GLJ 326 : (1996) 3 GLR 262 : (1996) 2 GLT 424
Assam Animal Husbandry and Diary Service Rules, 1989 — Rule 11(5), 11(5)
High Courts28 Mar 1996
National Diary Development Board Vs Gograj Agarwalla and Co.and Another
Gauhati High Court · (1996) 2 GLJ 90 : (1996) 3 GLR 283 : (1996) 3 GLT 352
Contract Act, 1872 — Section 73, 73
High Courts28 Mar 1996Dismissed
Dharma Kanta Karmakar Vs State of Assam
Gauhati High Court · (1999) 3 GLR 19
Criminal Procedure Code, 1973 (CrPC) — Section 313Evidence Act, 1872 — Section 8Penal Code, 1860 (IPC) — Section 302
High Courts28 Mar 1996Allowed
Siba Kanta Medhi Vs Debajyoti Bora and Others
Gauhati High Court · (1998) 3 GLR 198
Assam Sale of Forest Produce Coupes and Mahals Rules, 1977 — Rule 21(3), 3Constitution of India, 1950 — Article 226
High Courts26 Mar 1996Allowed
Chongtham Gulamani Singh Vs Koijam Ibotomi Singh
Gauhati High Court · AIR 1996 Guw 93
Civil Procedure Code, 1908 (CPC) — Order 6 Rule 17
High Courts26 Mar 1996
Asrab Ali Vs Lutfur Rahman and Ors.
Gauhati High Court · (1996) 2 GLJ 94
Civil Procedure Code, 1908 — Order 13 Rule 2Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2
High Courts26 Mar 1996
Arjun Prasad Vs Gorakh Prasad and Ors.
Gauhati High Court · (1996) 1 GLJ 496 : (1996) 3 GLR 279 : (1996) 2 GLT 278
Assam Frontier (Administration of Justice) Regulations, 1945 — Section 52, 52Civil Procedure Code, 1908 — Order 43 Rule 1ACivil Procedure Code, 1908 (CPC) — Order 43 Rule 1A
High Courts22 Mar 1996Dismissed
Gyan Chand Aneja and Others Vs Bhupendra Chandra Dutta Bhowmik
Gauhati High Court · (1998) 3 GLR 80
Criminal Procedure Code, 1973 (CrPC) — Section 200, 397, 401, 482Penal Code, 1860 (IPC) — Section 100, 120, 120B, 406, 420
High Courts22 Mar 1996
Janardan Jha Vs State of Nagaland and Ors.
Gauhati High Court · (1996) 2 GLJ 55
High Courts21 Mar 1996
Ruben Choudhury Vs Biren Dutta
Gauhati High Court · (2001) 2 GLJ 75
Civil Procedure Code, 1908 — Section 24Civil Procedure Code, 1908 (CPC) — Section 24
High Courts19 Mar 1996
Mustt Sajida Begum Vs State of Assam
Gauhati High Court · (1996) 1 GLJ 525
Evidence Act, 1872 — Section 32(1), 32(1)Penal Code, 1860 — Section 304BPenal Code, 1860 (IPC) — Section 304B
High Courts18 Mar 1996
BHOLA NATH MAJUMDAR Vs INCOME TAX OFFICER and Others
Gauhati High Court · (1997) 137 CTR 198
Income Tax Act, 1961 — Section 139, 142, 143, 147, 148Wealth Tax Act, 1957 — Section 37
High Courts15 Mar 1996
Abdul Kadir Vs State of Assam
Gauhati High Court · (1996) 1 GLJ 494 : (1996) 3 GLR 317 : (1996) 3 GLT 356
High Courts13 Mar 1996
Phanindra Nath Sarma Vs Union of India and Ors.
Gauhati High Court · (1996) 2 GLJ 26
Constitution of India, 1950 — Article 226, 226