High Courts13 Mar 1996
Union of India (UOI) and Others Vs Jeevan Prabha Chetri
Gauhati High Court · (1997) 1 GLR 218
Central Civil Services (Pension) Rules, 1972 — Rule 2, 50, 52, 53, 54
COURT ARCHIVE
Gauhati High Court judgments, 1996
392 judgments · page 18 of 20
High Courts12 Mar 1996
Kalain Anchalik Panchayat and Another Vs Swety Gaon Panchayat and Another
Gauhati High Court · (1996) 2 GLJ 99 : (1996) 2 GLT 114
Civil Procedure Code, 1908 — Order 39 Rule 1, Order 39 Rule 2Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2
High Courts12 Mar 1996
Chittaranjan Ghosh Vs Abdur Rahman
Gauhati High Court · (1996) 1 GLJ 489 : (1996) 2 GLR 255 : (1996) 2 GLT 102
Assam Urban Areas Rent Control Act, 1972 — Section 5(4), 5(4)
High Courts08 Mar 1996
Naginimara Veneer and Saw Mills Pvt. Ltd. Vs Deputy Commissioner of Income Tax (Assessment) and Others
Gauhati High Court · (1996) 219 ITR 527
Income Tax Act, 1961 — Section 117, 139, 142(1), 142(2), 143
High Courts08 Mar 1996
Bongaigaon Refinery and Petrochemicals Ltd. Vs Commissioner of Taxes and Ors.
Gauhati High Court · (1996) 1 GLJ 460 : (1997) 1 GLT 438
Assam (Sales of Petroleum and Petroleum Products, including Motor Spirit and Lubricants) Taxation Act, 1955 — Section 2(10A), 2(10A), 2(11A), 2(11A)
High Courts07 Mar 1996
Prafulla Chandra Das Vs State of Tripura
Gauhati High Court · (1996) 2 GLJ 350 : (1996) 3 GLR 141 : (1996) 2 GLT 171
Constitution of India, 1950 — Article 226, 226
High Courts02 Mar 1996
COMMISSIONER OF GIFT-TAX Vs S. N. ZAMAN and S. M. ELAHI.
Gauhati High Court · (1997) 137 CTR 385
Gift Tax Act, 1958 — Section 2(xxiv)(d), 26(1)
High Courts29 Feb 1996
Bhusan Lal Das and Ors. Vs State of Tripura
Gauhati High Court · (1996) 2 GLJ 102 : (1996) 2 GLT 254
Criminal Procedure Code, 1973 — Section 162, 293, 294Criminal Procedure Code, 1973 (CrPC) — Section 162, 293, 294Penal Code, 1860 — Section 302, 326
High Courts28 Feb 1996
Amulya Chandra Sutradhar Vs Prahlad Chandra Das and Ors.
Gauhati High Court · (1996) 1 GLJ 483 : (1989) 1 GLR 233
Assam Urban Areas Rent Control Act, 1972 — Section 5(4), 5(4)Civil Procedure Code, 1908 — Section 115Civil Procedure Code, 1908 (CPC) — Section 115
High Courts28 Feb 1996
Union of India Vs Major S.K.Mukherjee
Gauhati High Court · (1996) 1 GLJ 457
Constitution of India, 1950 — Article 226, 226
High Courts28 Feb 1996
Abul Kalam Vs State of Tripura
Gauhati High Court · (1996) 2 GLJ 20 : (1996) 2 GLR 251 : (1996) 2 GLT 223
Evidence Act, 1872 — Section 134, 134
High Courts27 Feb 1996
Bishnu Dutta Bhuyan Vs Registrar (Judicial) Gauhati High Court and Ors.
Gauhati High Court · (1996) 1 GLJ 453 : (1996) 2 GLR 247 : (1996) 2 GLT 98
Bengal, North- Western Provinces, Agra and Assam Civil Courts Act, 1887 — Section 6(1), 6(1)
High Courts26 Feb 1996
Smt. Kamala Devi Todi (Legal representative of late Lalchand Todi) Vs Commissioner of Income Tax
Gauhati High Court · (1996) 220 ITR 310 : (1996) 89 TAXMAN 515
Income Tax Act, 1922 — Section 23(3), 34, 34(1)Income Tax Act, 1961 — Section 254, 256, 256(2)
High Courts26 Feb 1996
Saburali Mandal Vs State of Assam
Gauhati High Court · (1996) 2 GLJ 540 : (1996) 3 GLR 311 : (1996) 1 GLT 554
Criminal Procedure Code, 1973 — Section 164, 228, 313Criminal Procedure Code, 1973 (CrPC) — Section 164, 228, 313Evidence Act, 1872 — Section 8, 8
High Courts26 Feb 1996
Bimal Sinha Vs State of Tripura
Gauhati High Court · (1996) 1 GLJ 544 : (1996) 2 GLR 279 : (1996) 2 GLT 216
Evidence Act, 1872 — Section 3, 3
High Courts25 Feb 1996
Assam Agency and Another Vs Commissioner of Taxes
Gauhati High Court · (1997) 1 GLJ 478 : (1997) 2 GLT 235
Assam General Sales Tax Act, 1993 — Section 3(1), 3(1)Assam General Sales Tax Rules, 1993 — Rule 41(2), 41(2), 7, 7Constitution of India, 1950 — Article 226, 226
High Courts25 Feb 1996
Tru Steel Products Vs Commissioner of Income Tax
Gauhati High Court · (1996) 89 TAXMAN 517
Income Tax Act, 1961 — Section 184, 185, 256(1)
High Courts25 Feb 1996
Tue Steel Products Vs Commissioner of Income Tax
Gauhati High Court · (1996) 220 ITR 58
Income Tax Act, 1961 — Section 184, 185(2)
High Courts22 Feb 1996
Commissioner of Income Tax Vs Saroj Kumar Das
Gauhati High Court · (1996) 88 TAXMAN 11
Income Tax Act, 1961 — Section 133(6), 256(1), 40A(3), 66(1)
High Courts20 Feb 1996
Ghana Kanta Das Vs State of Assam and Ors.
Gauhati High Court · (1996) 1 GLJ 360 : (1996) 2 GLR 239 : (1996) 1 GLT 548