High Courts20 Feb 1996
Ruhul Amin Vs State of Assam and Ors.
Gauhati High Court · (1996) 1 GLJ 479 : (1996) 3 GLR 222 : (1996) 2 GLT 269
Assam Aided College Management Rules, 1976 — Rule 2, 2
COURT ARCHIVE
Gauhati High Court judgments, 1996
392 judgments · page 19 of 20
High Courts19 Feb 1996
Commissioner of Wealth Tax Vs Rabindra Prasad Dutta
Gauhati High Court · (1996) 219 ITR 384
Wealth Tax Act, 1957 — Section 7(1)
High Courts19 Feb 1996
Commissioner of Income Tax Vs Assam Small Industries Development Corporation Ltd.
Gauhati High Court · (1996) 134 CTR 354 : (1996) 219 ITR 324
Income Tax Act, 1961 — Section 201(1A)
High Courts16 Feb 1996
Employees State Insurance Corporation Vs National Printers and Another
Gauhati High Court · (1996) 1 GLJ 358 : (1996) 1 GLT 269
Employees State Insurance Act, 1948 — Section 2(12), 2(12)
High Courts16 Feb 1996Allowed
Akangkokba AO Vs State of Nagaland and Others
Gauhati High Court · (1998) 3 GLR 180
Constitution of India, 1950 — Article 226Nagaland Services (Discipline and Appeal) Rules, 1967 — Rule 7, 9, 9(1), 9(2)
High Courts09 Feb 1996
Ranjit Biswas Vs Pabitra Narayan Choudhury
Gauhati High Court · (1996) 1 GLJ 451 : (1996) 2 GLR 224 : (1996) 2 GLT 92
Civil Procedure Code, 1908 — Order 47 Rule 1Civil Procedure Code, 1908 (CPC) — Order 47 Rule 1
High Courts09 Feb 1996Allowed
Hethila Marak and Another Vs Garo Hills Autonomous District Council and Others
Gauhati High Court · (1998) 3 GLR 196
Garo Hills Autonomous District (Social Customs and Usages) Validating Act, 1958 — Section 11, 8, 8(1), 8(2)
High Courts08 Feb 1996
Kamrup Rolling Mills (Pvt) Ltd. Vs State of Assam
Gauhati High Court · (1996) 1 GLJ 574
Assam Finance (Sales Tax) Act, 1956 — Section 20, 20Constitution of India, 1950 — Article 226, 226
High Courts08 Feb 1996
Ranjit Kumar Sarma Vs Commissioner of Hills And Barak Velley Division and Ors.
Gauhati High Court · (1996) 1 GLJ 316 : (1996) 2 GLR 84 : (1996) 2 GLT 630
High Courts07 Feb 1996
Tripura Govt. Employees Federation Vs State of Tripura and Another
Gauhati High Court · (1997) 1 LLJ 766
Constitution of India, 1950 — Article 226
High Courts05 Feb 1996
A. Zhimomi Vs State of Nagaland and Another
Gauhati High Court · (1997) 1 GLR 136
Motor Vehicles Act, 1988 — Section 41, 41(6), 64, 65
High Courts02 Feb 1996
Commissioner of Income Tax Vs Satyanarayan Sikaria
Gauhati High Court · (1996) 219 ITR 425
Income Tax Act, 1961 — Section 171, 24(1), 256(2)
High Courts01 Feb 1996
Commissioner of Income Tax Vs Smt. Savitri Devi Dhandharia
Gauhati High Court · (1996) 88 TAXMAN 375
Income Tax Act, 1961 — Section 256(2), 64(1)(iii)
High Courts31 Jan 1996
Madan Mohan Thakur Vs State of Nagaland and Ors.
Gauhati High Court · (1996) 1 GLJ 438
High Courts30 Jan 1996
Oil and Natural Gas Corporation Ltd. Vs P.R.Catering Company and Another
Gauhati High Court · (1996) 1 GLJ 270 : (1996) 1 GLT 542
Arbitration Act, 1940 — Section 8, 8
High Courts30 Jan 1996Dismissed
Sekhar Chand Swami and Others and India Umbrella Manufacturing Co. and Others Vs On The Death of Nandalal Agarwalla his Heirs and Smti Savitri Agarwalla and Others
Gauhati High Court · (1997) 1 GLR 5
Assam Urban Areas Rent Control Act, 1972 — Section 21, 5(4), 6(1)Civil Procedure Code, 1908 (CPC) — Order 6 Rule 14A
High Courts30 Jan 1996
Saktipada Gupta Vs State of Tripura and Another
Gauhati High Court · (1997) 1 GLR 91
Constitution of India, 1950 — Article 14, 16, 226, 309
High Courts30 Jan 1996
Habil Mia and Another Vs State of Tripura
Gauhati High Court · (1997) CriLJ 1866
Criminal Procedure Code, 1973 (CrPC) — Section 161, 374(2)Evidence Act, 1872 — Section 145Penal Code, 1860 (IPC) — Section 148, 149, 323, 34, 361
High Courts30 Jan 1996
Gopal Harijan Vs State of Assam and Ors.
Gauhati High Court · (1996) 1 GLJ 442 : (1996) 2 GLT 95
Assam Panchayat Act, 1994 — Section 105, 105, 118(d), 118(d)Constitution of India, 1950 — Article 226, 226
High Courts29 Jan 1996
Partha Mahapatra Vs Principal, Regional Dental College, Guwahati
Gauhati High Court · (1996) 1 GLJ 501 : (1996) 1 GLT 291
Medical Colleges of Assam and Regional Dental College (Regulation of Admission of Under Graduate Students) Rules, 1994 — Rule 10, 10