High Courts29 Jan 1996
Chevalier Enterprise ; Necom Trade and Suppliers Vs State of Assam and Ors.
Gauhati High Court · (1996) 1 GLJ 469
Constitution of India, 1950 — Article 14, 14, 19(1)(g), 19(1)(g), 226
COURT ARCHIVE
Gauhati High Court judgments, 1996
392 judgments · page 20 of 20
High Courts29 Jan 1996
Commissioner of Income Tax Vs Assam Asbestos Ltd.
Gauhati High Court · (1996) 219 ITR 233
Income Tax Act, 1961 — Section 37
High Courts25 Jan 1996
The Sakshi Village Council Vs The State of Nagaland and Others
Gauhati High Court · AIR 1997 Guw 28
Constitution of India, 1950 — Article 226
High Courts23 Jan 1996Allowed
L.V. Zodinpuii Vs North Eastern Hill University and Others
Gauhati High Court · AIR 1997 Guw 122
Constitution of India, 1950 — Article 226
High Courts22 Jan 1996
Lalengmawia Vs State of Mizoram and Ors.
Gauhati High Court · (1996) 1 GLJ 311
Mizoram Aided College Employees Rules, 1990 — Rule 3(1), 3(1)
High Courts19 Jan 1996
Commissioner of Income Tax Vs Associated Flour Mills P. Ltd.
Gauhati High Court · (1996) 221 ITR 123
Income Tax Act, 1961 — Section 139(1), 32, 43B
High Courts12 Jan 1996
Bihie Angami Vs State of Nagaland
Gauhati High Court · (1996) 1 GLJ 247
Constitution of India, 1950 — Article 22(5), 22(5)National Security Act, 1980 — Section 3(5), 3(5)
High Courts12 Jan 1996
Jaharlal Roy Vs State of Tripura
Gauhati High Court · (1996) 1 GLJ 350
Criminal Procedure Code, 1973 — Section 162Criminal Procedure Code, 1973 (CrPC) — Section 162Penal Code, 1860 — Section 302
High Courts10 Jan 1996
COMMISSIONER OF INCOME TAX Vs BHARAT BAMBOO and TIMBER SUPPLIERS.
Gauhati High Court · (1998) 146 CTR 487
Income Tax Act, 1961 — Section 139, 256, 43B
High Courts10 Jan 1996
Commissioner of Income Tax Vs U.M. Kidwai
Gauhati High Court · (1996) 219 ITR 130
Income Tax Act, 1961 — Section 256(1)
High Courts10 Jan 1996
Commissioner of Income Tax Vs Bharat Bamboo and Timber Suppliers
Gauhati High Court · (1996) 219 ITR 212
Income Tax Act, 1961 — Section 43B
High Courts08 Jan 1996
Dulal Sonowal Vs State of Assam
Gauhati High Court · (1996) 1 GLJ 243 : (1996) 2 GLR 79 : (1996) 1 GLT 295
Criminal Procedure Code, 1973 — Section 161Criminal Procedure Code, 1973 (CrPC) — Section 161