High Courts25 May 1996
Saingura Sailo Vs State of Mizoram and Ors.
Gauhati High Court · (1996) 2 GLJ 153 : (1996) 3 GLR 155 : (1996) 3 GLT 429
Constitution of India, 1950 — Article 14, 14, 226, 226, 320
COURT ARCHIVE
Gauhati High Court judgments, 1996
392 judgments · page 15 of 20
High Courts24 May 1996
Sardarmal Shivdayal Vs Commissioner of Income Tax
Gauhati High Court · (1996) 221 ITR 365
Income Tax Act, 1961 — Section 256
High Courts24 May 1996
Commissioner of Income Tax, NE Region, Shillong Vs Buildwell Assam Private Ltd.
Gauhati High Court · (1996) 2 GLJ 121
Income Tax Act, 1961 — Section 256(1), 256(1), 80HH, 80HH
High Courts23 May 1996
North East Gases Pvt. Ltd. Vs Commissioner of Income Tax
Gauhati High Court · (1997) 139 CTR 501 : (1996) 220 ITR 372
Income Tax Act, 1961 — Section 14D, 14F, 80HH
High Courts23 May 1996
Commissioner of Income Tax Vs India Carbon Ltd. (No. 1)
Gauhati High Court · (1996) 221 ITR 125
Income Tax Act, 1961 — Section 32
High Courts23 May 1996
Commissioner of Gift-tax Vs Prafulla Chandra Goswami
Gauhati High Court · (1996) 220 ITR 641
Gift Tax Act, 1958 — Section 15(3), 16, 4, 4(1), 6
High Courts22 May 1996
Commissioner of Income Tax Vs Buildwell Assam (P.) Ltd.
Gauhati High Court · (1996) 220 ITR 577
Income Tax Act, 1961 — Section 80HH
High Courts21 May 1996Allowed
State Council of Educational Research and Training Employees'' Organisation and Others Vs State of Manipur and Others
Gauhati High Court · (1997) 1 GLR 84
High Courts20 May 1996
ITI Rani Deb Vs State of Tripura and Others
Gauhati High Court · (1997) 1 GLR 158
Constitution of India, 1950 — Article 14, 16, 226, 39
High Courts17 May 1996
Maomeren Ao Vs State of Nagaland and Ors.
Gauhati High Court · (1997) 1 GLJ 135
Constitution of India, 1950 — Article 226, 226
High Courts17 May 1996
National Insurance Company Ltd. Vs Mahamaya Das and Ors.
Gauhati High Court · (1996) 2 GLJ 283 : (1996) 3 GLT 77
Limitation Act, 1963 — Section 5, 5
High Courts17 May 1996
Prafulla Chandra Bhowmik Vs State of Tripura and Ors.
Gauhati High Court · (1996) 2 GLJ 233 : (1996) 3 GLR 65 : (1996) 3 GLT 1
High Courts17 May 1996
Union of India and Ors. Vs Major General U.S.Sidhu
Gauhati High Court · (1996) 2 GLJ 206 : (1996) 3 GLR 40 : (1996) 3 GLT 80
Constitution of India, 1950 — Article 14, 14, 16, 16, 226
High Courts17 May 1996
Jitendra Chandra Shib Vs State of Tripura
Gauhati High Court · (1996) 2 GLJ 574 : (1996) 3 GLR 197 : (1996) 2 GLT 74
Criminal Procedure Code, 1973 — Section 154, 162Criminal Procedure Code, 1973 (CrPC) — Section 154, 162Penal Code, 1860 — Section 34
High Courts17 May 1996
Indo Mercantiles Pvt.Limited Vs State of Assam
Gauhati High Court · (1996) 2 GLJ 394 : (1996) 3 GLR 393 : (1996) 2 GLT 504
Constitution of India, 1950 — Article 14, 14
High Courts16 May 1996Allowed
Ramshumo Humtsoe Vs State of Nagaland and Others
Gauhati High Court · AIR 1996 Guw 95
Nagaland Village and Area Council Act, 1978 — Section 22, 7(1)
High Courts16 May 1996Allowed
Kelvin Cinema and Others Vs State of Assam and Another
Gauhati High Court · AIR 1996 Guw 103
Assam Cinemas (Regulation) Act, 1953 — Section 10Cinematograph Act, 1952 — Section 16Constitution of India, 1950 — Article 14, 16, 19, 19(1), 19(2)(6)
High Courts13 May 1996Dismissed
Anjana Roy (Das) Vs State of Assam and Others
Gauhati High Court · (1997) 1 GLR 41
High Courts10 May 1996Allowed
Bansidhar Sarma and Others Vs Certifying Officer and Others
Gauhati High Court · (1997) 1 GLR 351
Constitution of India, 1950 — Article 12, 14Industrial Disputes Act, 1947 — Section 12(3), 9AIndustrial Employment (Standing Orders) Act, 1946 — Section 4
High Courts10 May 1996Allowed
Syed Wazihuddin Ahmed Vs State of Assam and Others
Gauhati High Court · (1997) 1 LLJ 226
Constitution of India, 1950 — Article 311(2)