High Courts26 May 1952Dismissed
Singram Marak and Another Vs The State
Gauhati High Court · AIR 1953 Guw 201
Criminal Procedure Code, 1898 (CrPC) — Section 32Penal Code, 1860 (IPC) — Section 53
COURT ARCHIVE
Gauhati High Court judgments, 1952
122 judgments · page 4 of 7
High Courts26 May 1952Dismissed
Jagat Chandra De Vs Gopalram Das
Gauhati High Court · AIR 1952 Guw 166
Constitution of India, 1950 — Article 227
High Courts23 May 1952Allowed
Golamjat Singh and Others Vs State
Gauhati High Court · AIR 1953 Guw 154
Penal Code, 1860 (IPC) — Section 403, 411
High Courts22 May 1952
Haridas Deka Vs State
Gauhati High Court · (1952) CriLJ 1670
Constitution of India, 1950 — Article 226Penal Code, 1860 (IPC) — Section 148, 395, 397, 398, 426
High Courts19 May 1952
Iman Ali and Others Vs The State
Gauhati High Court · AIR 1952 Guw 177 : (1952) CriLJ 1691
Penal Code, 1860 (IPC) — Section 366
High Courts16 May 1952Allowed
Falguni Singh Vs Md. Keramat Ali
Gauhati High Court · AIR 1952 Guw 190
Civil Procedure Code, 1908 (CPC) — Order 9 Rule 13
High Courts14 May 1952Dismissed
Gadadhar Saharia Vs Ambika Kumar
Gauhati High Court · AIR 1953 Guw 34
Criminal Procedure Code, 1898 (CrPC) — Section 439, 522Penal Code, 1860 (IPC) — Section 447
High Courts08 May 1952
Jaltiram Choudhury and Others Vs Krishna Kanta Rajbansi and Others
Gauhati High Court · AIR 1954 Guw 44
Assam Land and Revenue Regulation, 1886 — Section 50(1)
High Courts07 May 1952Dismissed
Aswini Kumar Vs Gaya Prasad and another
Gauhati High Court · AIR 1952 Guw 176
Civil Procedure Code, 1908 (CPC) — Section 115, 151, 92
High Courts07 May 1952Allowed
Union of India (UOI), Railway Administration Vs Assam Valley Supply Syndicate
Gauhati High Court · AIR 1953 Guw 30
Civil Procedure Code, 1908 (CPC) — Order 41 Rule 1, 80Limitation Act, 1908 — Article 115, 31, 48, 49, 3
High Courts06 May 1952Allowed
Bhagawan Ram Kairi Vs Radhika Ranjan Das and Others
Gauhati High Court · AIR 1953 Guw 25
Civil Procedure Code, 1908 (CPC) — Order 40 Rule 1Partnership Act, 1932 — Section 44
High Courts05 May 1952
Kamini Kumar Das Vs Bhim Kanta Keot and Another
Gauhati High Court · AIR 1953 Guw 198
Criminal Procedure Code, 1898 (CrPC) — Section 145, 145(4)
High Courts05 May 1952Dismissed
State of Assam Vs Ramani Mohan Chanda
Gauhati High Court · AIR 1953 Guw 176
Evidence Act, 1872 — Section 33
High Courts05 May 1952Allowed
Habib Ali Vs Abdul Rashid and another
Gauhati High Court · AIR 1952 Guw 58
High Courts01 May 1952Dismissed
Bhogiram Namasudra Vs Sondhan Das and Others
Gauhati High Court · AIR 1953 Guw 223
Assam Land and Revenue Regulation, 1886 — Regulation 182
High Courts30 Apr 1952
Muslim Shah Vs The State
Gauhati High Court · AIR 1952 Guw 156 : (1952) CriLJ 1276
Constitution of India, 1950 — Article 227
High Courts30 Apr 1952
Lianthlira Vs The State
Gauhati High Court · AIR 1952 Guw 157 : (1952) CriLJ 1272
Penal Code, 1860 (IPC) — Section 304, 323, 325
High Courts30 Apr 1952Allowed
Ram Dahin Bahani Prosad Bania and Ram Dain Bahali Prosad Bania Firm Vs Raghunandan Nunia and another
Gauhati High Court · AIR 1952 Guw 172
High Courts29 Apr 1952Allowed
Serajuddin Ahmed and Others Vs State
Gauhati High Court · AIR 1953 Guw 203
Evidence Act, 1872 — Section 24
High Courts28 Apr 1952
Brijlal Goala and Others Vs The State
Gauhati High Court · AIR 1952 Guw 153 : (1952) CriLJ 1280
Evidence Act, 1872 — Section 3Penal Code, 1860 (IPC) — Section 395