High Courts13 Mar 1952
Atul Krishna Banerjee Vs Bhowrilal Seraogi
Gauhati High Court · AIR 1952 Guw 149
Civil Procedure Code, 1908 (CPC) — Section 115, 151
COURT ARCHIVE
Gauhati High Court judgments, 1952
122 judgments · page 6 of 7
High Courts06 Mar 1952
Lambodar Dowrah and Others Vs Priyanath Dowrah and The State
Gauhati High Court · AIR 1952 Guw 109 : (1952) CriLJ 994
Penal Code, 1860 (IPC) — Section 188, 379
High Courts06 Mar 1952
Badal Samser Ali Vs State
Gauhati High Court · AIR 1952 Guw 97 : (1952) CriLJ 979
Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 114, 395, 411, 412
High Courts03 Mar 1952Allowed
Giridharilal Surana Vs Mirzamal Agarwalla
Gauhati High Court · AIR 1952 Guw 95
Civil Procedure Code, 1908 (CPC) — Section 16, 18Constitution of India, 1950 — Article 372
High Courts26 Feb 1952
State Vs Babar Ali
Gauhati High Court · AIR 1952 Guw 110 : (1952) CriLJ 997
Penal Code, 1860 (IPC) — Section 299, 304, 323
High Courts26 Feb 1952
Kalikanta Barman and Others Vs Rainath Barmon
Gauhati High Court · AIR 1952 Guw 118 : (1952) CriLJ 1166
Criminal Procedure Code, 1898 (CrPC) — Section 145, 438
High Courts26 Feb 1952Dismissed
Abdul Bari Vs Asrab Ali
Gauhati High Court · AIR 1953 Guw 158
Civil Procedure Code, 1908 (CPC) — Section 115Specific Relief Act, 1877 — Section 9
High Courts21 Feb 1952Dismissed
Sailendra Kumar Datta Vs The Shillong Co-operative Town Bank, Ltd.
Gauhati High Court · AIR 1952 Guw 127
Civil Procedure Code, 1908 (CPC) — Section 141, 151
High Courts21 Feb 1952Allowed
H.C. Khan and Another Vs Purni Agarwallani and Another
Gauhati High Court · AIR 1953 Guw 102
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1, Order 6 Rule 17
High Courts21 Feb 1952Allowed
Banamali Roy Vs Premdayal Chaudhury and others
Gauhati High Court · AIR 1952 Guw 133
High Courts20 Feb 1952Partly Allowed
State Vs Dalma Marak and Others
Gauhati High Court · AIR 1953 Guw 111
Criminal Procedure Code, 1898 (CrPC) — Section 32
High Courts14 Feb 1952Allowed
Abdul Hamid Khan and Others Vs Tridip Kumar Chanda and Another
Gauhati High Court · AIR 1953 Guw 104
Civil Procedure Code, 1908 (CPC) — Order 39 Rule 1, Order 39 Rule 2, 151, 94
High Courts14 Feb 1952
Dhan Bahadur Ghorti Vs The State
Gauhati High Court · AIR 1953 Guw 61
Administration of Justice and Police in the Garo Hills District Rules, 1937 — Rule 22Constitution of India, 1950 — Article 19(5), 226
High Courts11 Feb 1952Allowed
Hurmat Ali Vs Matlib Ali
Gauhati High Court · AIR 1952 Guw 111
Civil Procedure Code, 1908 (CPC) — Section 144, 47Transfer of Property Act, 1882 — Section 52
High Courts08 Feb 1952Dismissed
Himatsingka Timber Ltd., a registered Co. Vs Kumudini Dutta
Gauhati High Court · AIR 1952 Guw 100
Transfer of Property Act, 1882 — Section 106
High Courts08 Feb 1952Allowed
Biswanath Agarwalla Vs State
Gauhati High Court · AIR 1953 Guw 73
Preventive Detention Act, 1950 — Section 11
High Courts05 Feb 1952Dismissed
Kabiram Vs Anandiram
Gauhati High Court · AIR 1952 Guw 93
Civil Procedure Code, 1908 (CPC) — Section 141, 151Succession Act, 1925 — Section 63
High Courts01 Feb 1952Allowed
Lohit Chandra and Another Vs Rongdeb Goswami and Another
Gauhati High Court · AIR 1953 Guw 131
Assam Land and Revenue Regulation, 1886 — Section 50
High Courts21 Jan 1952
Abdul Rahim, Ist Party Vs Abdul Muktadin and Others
Gauhati High Court · AIR 1953 Guw 112
Criminal Procedure Code, 1898 (CrPC) — Section 173, 190, 200