High Courts11 Jan 1952Dismissed
Nripendra Kumar Vs Naumoni Das and Others
Gauhati High Court · AIR 1953 Guw 82
Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5Transfer of Property Act, 1882 — Section 82
COURT ARCHIVE
Gauhati High Court judgments, 1952
122 judgments · page 7 of 7
High Courts09 Jan 1952Dismissed
Chunilal Patua and Another Vs The State of Assam
Gauhati High Court · AIR 1953 Guw 113
Civil Procedure Code, 1908 (CPC) — Order 21 Rule 5Independence (Rights, Properties and Liabilities) Order, 1947 — Article 4, 4(3), 8(3), 8(4)Independence Pakistan Courts (Pending Proceedings) Ordinance, 1951 — Section 2(1), 2(3)