High Courts28 Apr 1952

Tilak Singh Vs The State

Gauhati High Court · AIR 1952 Guw 169 : (1952) CriLJ 1663

Evidence Act, 1872 — Section 114Penal Code, 1860 (IPC) — Section 395
High Courts01 Apr 1952Allowed

Union of India Vs Mohim Chandra Dutta

Gauhati High Court · AIR 1952 Guw 159

Civil Procedure Code, 1908 (CPC) — Section 47Constitution of India, 1950 — Article 19, 19(1), 19(1)(f), 300, 31General Clauses Act, 1897 — Section 3, 6