High Courts21 Aug 1952Allowed
The Tripura Modern Bank Ltd. Vs Sushil Chandra Dutta and Others
Gauhati High Court · AIR 1953 Guw 40
Civil Procedure Code, 1908 (CPC) — Order 13 Rule 2
COURT ARCHIVE
Gauhati High Court judgments, 1952
122 judgments · page 2 of 7
High Courts21 Aug 1952Dismissed
Samar Roy Ghatwar and Another Vs Dinanath and Another
Gauhati High Court · AIR 1953 Guw 19
Limitation Act, 1908 — Article 142, 144, 2(4)Transfer of Property Act, 1882 — Section 123
High Courts19 Aug 1952
Senairam Doongarmall Vs The State of Assam
Gauhati High Court · AIR 1953 Guw 65
Assam Agricultural Income Tax Act, 1939 — Section 2
High Courts14 Aug 1952Allowed
Mt. Dukhuni Bibi and Another Vs Khaliloor Rahman
Gauhati High Court · AIR 1953 Guw 216
Assam Land and Revenue Regulation, 1886 — Section 41
High Courts08 Aug 1952
Union of India (UOI) Vs Indu Barua and Another
Gauhati High Court · AIR 1953 Guw 41
Limitation Act, 1908 — Section 5
High Courts07 Aug 1952Dismissed
Himangshu Sekhar Purkayastha Vs The State of Assam
Gauhati High Court · AIR 1953 Guw 55
Assam Forest Regulations, 1891 — Section 75Assam Land and Revenue Regulation, 1886 — Section 147, 94
High Courts07 Aug 1952
Atul Chandra and Another Vs The State of Tripura
Gauhati High Court · (1952) CriLJ 1648
High Courts06 Aug 1952
Ram Narayan Nandalal Vs The State of Assam
Gauhati High Court · AIR 1953 Guw 58
High Courts01 Aug 1952
Mohanlal Jogani Rice and Atta Mills Vs The State of Assam
Gauhati High Court · AIR 1953 Guw 42
Assam Sales Tax Act, 1947 — Section 2(3)
High Courts01 Aug 1952Dismissed
Mahindra Mohan Lahiri and Others Vs The State of Assam
Gauhati High Court · AIR 1953 Guw 84
Assam Management of Estates Act, 1949 — Section 3Constitution of India, 1950 — Article 31(2)Government of India Act, 1935 — Section 299(5)
High Courts01 Aug 1952Dismissed
Akeila Sheikh and Another Vs The State
Gauhati High Court · AIR 1953 Guw 45
Criminal Procedure Code, 1898 (CrPC) — Section 297Penal Code, 1860 (IPC) — Section 396
High Courts31 Jul 1952
Abdul Aziz Vs The State
Gauhati High Court · AIR 1954 Guw 93 : (1954) CriLJ 747
Constitution of India, 1950 — Article 226
High Courts29 Jul 1952
Sagarmal Sawarmal Vs The State of Assam
Gauhati High Court · AIR 1953 Guw 68
Assam Sales Tax Act, 1947 — Section 2(12), 32(3)
High Courts28 Jul 1952
Manipur State Vs Salam Chaoren Singh
Gauhati High Court · (1953) CriLJ 89
Evidence Act, 1872 — Section 33Penal Code, 1860 (IPC) — Section 302, 304, 84
High Courts28 Jul 1952Dismissed
The State Vs Judhabir Chetri
Gauhati High Court · AIR 1953 Guw 35
Assam Opium Prohibition Act, 1947 — Section 16, 17(3)Constitution of India, 1950 — Article 227Criminal Procedure Code, 1898 (CrPC) — Section 39(1)
High Courts18 Jul 1952
Mohi Chandra Vs Secy., Local Self-Government of Assam and Another
Gauhati High Court · AIR 1953 Guw 12
Constitution of India, 1950 — Article 226, 226(1)
High Courts18 Jul 1952Allowed
Puranmal Agarwalla and Others Vs Rautmal Pincha
Gauhati High Court · AIR 1953 Guw 44
Civil Procedure Code, 1908 (CPC) — Order 23 Rule 1
High Courts17 Jul 1952
Bunbai Chetiani and Another Vs Mahendra Nath Saikia
Gauhati High Court · (1952) 07 GAU CK 0011
Assam Land and Revenue Regulation, 1886 — Section 72, 74(2), 79, 80, 81Income Tax Act, 1961 — Section 66, 68(2), 68(3)Limitation Act, 1963 — Section 12, 12(2), 29
High Courts16 Jul 1952
Jatindra Mohan Deb and Others Vs Rajani Kanta Choudhury
Gauhati High Court · AIR 1953 Guw 16
Assam Money Lenders (Amendment) Act, 1943 — Section 1(2), 9(1)Civil Procedure Code, 1908 (CPC) — Order 34 Rule 5, Order 34 Rule 6