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Delhi High Court judgments

1,31,711 judgments · page 996 of 6,586

High Courts05 Nov 2024Allowed

Yashovardhan Birla Vs Kamdhenu Enterprises Limited & Anr.

Delhi High Court · (2024) 11 DEL CK 1869

Negotiable Instruments Act, 1881-Section 138, 141, 142Code of Criminal Procedure, 1973-Section 251, 482Companies Act, 1956-Section 2(13), 175, 177, 178, 193, 292-A, 292-A(10), Regulation 76(1) of Table A to Schedule I
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High Courts05 Nov 2024Disposed Of

Amarendra Dhari Singh Vs Rajshree Singh

Delhi High Court · (2024) 11 DEL CK 1839

Code of Civil Procedure, 1908-Order XXXVII, XXXVII Rule 3(5), XXXVII Rule 3(6), XXXVII Rule 3(7)Negotiable Instruments Act, 1881-Section 20, 49, 86, 87, 118, 125, 138, 139, 142Prevention of Money Laundering Act, 2002
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High Courts05 Nov 2024Disposed Of

Barun Kumar & Ors. Vs Sashastra Seema Bal & Anr.

Delhi High Court · (2024) 11 DEL CK 1834

Sashastra Seema Bal Group ‘A’ Combatised (General Duty), Director General, Additional Director General, Inspector General, Deputy Inspector General and Commandant Posts Recruitment Rules, 2013
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High Courts05 Nov 2024Disposed Of

Vijay Kumar & Anr. Vs Union Of India & Ors.

Delhi High Court · (2024) 11 DEL CK 1696

Constitution of India-Article 226, 77(1), 77(2), 166(1), 166(2)Enemy Property Act, 1968-Section 2(b), 2(c), 5, 5B, 8, 11, 12, 18, 18B, 22, 22A, 22A(a)Enemy Property (Amendment and Validation) Act, 2017
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High Courts05 Nov 2024Allowed

M/s HCC VCCL Joint Venture Vs Union Of India & Ors.

Delhi High Court · (2024) 11 DEL CK 1612

Central Goods and Services Tax Act, 2017-Section 108, 51, 49(5), 49(6), 54, 49(3), 49(2), 49, 41, 73, 74, 74-A, 25(4), 25(5), 49(1), 49(4), 49(7), 49(8), 49(9), 49(10), 49(11), 49(12), 39, 50(1), 55, 33, 57, 77, 56, 27(2), 54(1), 54(2), 54(3), 54(5), 54(6), 54(7), 54(8), 54(9), 54(11), 54(12), 54(13), 54(14), 54(15), 16(1), 16(2), 16(2)(a), 16(2)(aa), 16(2)(ba), 16(2)(c), 16(2)(d), 37, 38, 17, 50, 15(2), 16(4), Schedule I, 121, 107, 112, 117, 118, 107(2), 113Integrated Goods and Services Tax Act, 2017State Goods and Services Tax Act
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