High Courts13 Jul 2026Dismissed
Karan Parcha Vs State Of NCT Of Delhi
Delhi High Court · (2026) 07 DEL CK 0306
IPC-Section 376(2)(n)/506IT Act-66E & 67
COURT ARCHIVE
Delhi High Court judgments
1,14,903 judgments · page 88 of 5,746
High Courts13 Jul 2026Dismissed
Aysha Vs The State NCT Of Delhi
Delhi High Court · (2026) 07 DEL CK 0312
BNS-Section 221/132/121(1)/110/351(2)/309(4)/324(4)/249(b)/3(5)BNSS-Section 84
High Courts13 Jul 2026Partly Allowed
Hemant Gupta Alias Hemu Vs The State Govt NCT Of Delhi
Delhi High Court · (2026) 07 DEL CK 0313
IPC-Section 302Arms Act-Section 25/27
High Courts13 Jul 2026Dismissed
Salam @ Channa Vs State (NCT Of Delhi)
Delhi High Court · (2026) 07 DEL CK 0314
IPC-Section 302/201/149/34Arms Act-Section 25/27/54/59
High Courts13 Jul 2026Allowed
Sagar Vs The State NCT Of Delhi
Delhi High Court · (2026) 07 DEL CK 0315
IPC-Section 397/395/412/34Arms Act-Section 25
High Courts13 Jul 2026Disposed Of
National Insurance Co Ltd Vs Sh Malkhan Singh & Ors
Delhi High Court · (2026) 07 DEL CK 0356
High Courts13 Jul 2026Dismissed
IFFCO TOKIO GENERAL INSURANCE CO LTD Vs RAM VATI & ORS.
Delhi High Court · (2026) 07 DEL CK 0359
High Courts13 Jul 2026Disposed Of
Ms. Anshu Kashyap Vs IFFCO Tokio General Insurance Co. Ltd. & Ors.
Delhi High Court · (2026) 07 DEL CK 0361
Limitation Act, 1963Hindu Succession Act, 1956Indian Succession Act, 1925
High Courts13 Jul 2026Allowed
Johri Prasad & Anr. Vs Mohd. Mehraj & Anr.
Delhi High Court · (2026) 07 DEL CK 0362
Motor Vehicle Act, 1988-Section 168
High Courts13 Jul 2026Disposed Of
Narender Singh Vs D.T.C.
Delhi High Court · (2026) 07 DEL CK 0410
Industrial Disputes Act, 1947-Section 33(2)(b), 10
High Courts13 Jul 2026Dismissed
Bhagwan Singh Vs Anmol Bhasin
Delhi High Court · (2026) 07 DEL CK 0444
Civil Procedure Code-Section 96, Order XLI Rule 1, XLI Rule 27, 41 Rule 27, XI, XI Rule 1(5)Evidence Act-Section 34Commercial Courts Act, 2015-Section 16
High Courts13 Jul 2026Allowed
Pawan Kumar Gupta Vs Nuruddin
Delhi High Court · (2026) 07 DEL CK 0445
Code of Civil Procedure, 1908-Section 96, 34Commercial Courts Act, 2015-Section 13(1), 2 (1) (c), 12A
High Courts13 Jul 2026Disposed Of
Ms Silki Kaur Vs Govt Of Nct Of Delhi & Ors.
Delhi High Court · (2026) 07 DEL CK 0483
Delhi Maintenance and Welfare of Parents and Senior Citizens Rules, 2009-Rule 22(3)(4)Maintenance and Welfare of Parents and Senior Citizens Act, 2007
High Courts13 Jul 2026Disposed Of
Manoj Kumar Vs Govind Mohan & Anr.
Delhi High Court · (2026) 07 DEL CK 0485
High Courts13 Jul 2026Disposed Of
BVM Engineering Industries Limited Vs Imperia Heights Private Limited & Anr.
Delhi High Court · (2026) 07 DEL CK 0486
Arbitration and Conciliation Act, 1996-Section 17
High Courts13 Jul 2026Disposed Of
Market Welfare Association Vs Rajesh Kumar & Ors.
Delhi High Court · (2026) 07 DEL CK 0487
High Courts13 Jul 2026Disposed Of
Karawal Nagar Road Market Welfare Association Through Its Authorized Representative And Vice President Surendra Pal Singh And Ors & Ors. Vs Municipal Corporation Of Delhi Through Its Commissioner & Ors.
Delhi High Court · (2026) 07 DEL CK 0488
High Courts13 Jul 2026Disposed Of
Ishrat Adil Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2026) 07 DEL CK 0489
High Courts13 Jul 2026Disposed Of
Baldev Raj Vs N Sarvana Kumar
Delhi High Court · (2026) 07 DEL CK 0490
High Courts13 Jul 2026Dismissed
Santosh Rani Vs Chand Bibi Aggarwal Dharmarth Trust
Delhi High Court · (2026) 07 DEL CK 0512
Code of Civil Procedure, 1908-Section 114, Order XLVII Rule 1, I Rule 10(2)Specific Relief Act, 1963-Section 31Indian Evidence Act, 1872-Section 90