Bharatiya Nagarik Suraksha Sanhita, 2023 - Section 483Code of Criminal Procedure, 1973 - Section 439Indian Penal Code, 1860 - Section 408,420, 467, 468, 471

Read judgment

High Courts20 Mar 2025Dismissed

Faith Constructions Vs N.W.G.E.L Church

Delhi High Court · (2025) 03 DEL CK 1085

Code of Civil Procedure, 1908 - Section 16, 17, 18, 19, 20Arbitration and Conciliation Act, 1996 - Section 2(1)(e), 11, 11(5), 11(6), 21

Read judgment

High Courts19 Mar 2025Allowed

Ramesh Rajpal Vs Rohit Rajpal & Ors.

Delhi High Court · (2025) 03 DEL CK 1940

Code of Civil Procedure, 1908-Order XXIII Rule 3 and 3A, Section 151Registration Act, 1908-Section 17

Read judgment

High Courts19 Mar 2025Disposed Of

Gulshan Lal J. Manaktala Vs M/s Bodycare (I) P. Ltd.

Delhi High Court · (2025) 03 DEL CK 1977

Companies Act, 1956-Section 481, 481 (1), 555, 433 and 434, 454(5)Companies (Court) Rules, 1959-Rule 130

Read judgment

High Courts19 Mar 2025Disposed Of

M/s Intense Nutra Care & Anr. Vs Gireesh Sardana

Delhi High Court · (2025) 03 DEL CK 1975

Read judgment

High Courts19 Mar 2025Disposed Of

Smt Ishwari Keswani Vs Sh Gulshan Rai Kukreja & Anr.

Delhi High Court · (2025) 03 DEL CK 1972

Code of Civil Procedure, 1908-Section 115, Order VII Rule 11

Read judgment

High Courts19 Mar 2025Dismissed

State Vs Praveen & Anr.

Delhi High Court · (2025) 03 DEL CK 1875

Code of Criminal Procedure, 1973-Section 378Indian Penal Code, 1860-Sections 392, 394, 308, 323, 342, 34

Read judgment

High Courts19 Mar 2025Disposed Of

Raj Mohini Juneja Vs State & Ors.

Delhi High Court · (2025) 03 DEL CK 1873

Indian Succession Act, 1956-Section 276

Read judgment

High Courts19 Mar 2025Disposed Of

Ms Priyanka Jain Vs M/S Shyam Spectra Pvt Ltd & Anr.

Delhi High Court · (2025) 03 DEL CK 1872

Arbitration and Conciliation Act, 1996-Section 11, 12 (2)

Read judgment

High Courts19 Mar 2025Dismissed

Inder Raj (Deceased Thr Lrs) Vs Malik Chand Grover & Ors.

Delhi High Court · (2025) 03 DEL CK 1822

CPC-Order VI Rule 17

Read judgment

High Courts19 Mar 2025Disposed Of

Babloo Vs Jawahar & Ors.

Delhi High Court · (2025) 03 DEL CK 1810

CPC-Order XVIII Rule 2, XXVI Rule 9, XVIII Rule 3

Read judgment

High Courts19 Mar 2025Disposed Of

Pradeep Kumar Vs Madan Singh & Anr.

Delhi High Court · (2025) 03 DEL CK 1809

Constitution of India-Article 227Bhartiya Sakshya Adhiniyam, 2023-Section 39

Read judgment

High Courts19 Mar 2025Disposed Of

Arihant Superstructures Limited Vs Pushpa Agarwal

Delhi High Court · (2025) 03 DEL CK 1807

Constitution of India-Article 227

Read judgment

High Courts19 Mar 2025Disposed Of

Whitefields Overseas Limited Vs Bijender Chauhan

Delhi High Court · (2025) 03 DEL CK 1805

Read judgment

High Courts19 Mar 2025Disposed Of

Mohit Gupta Vs Ved Prakash Kathuria

Delhi High Court · (2025) 03 DEL CK 1802

CPC-Order XXI Rule 37

Read judgment