COURT ARCHIVE

Delhi High Court judgments

1,29,596 judgments · page 823 of 6,480

High Courts09 Apr 2025Dismissed

Nayeem Ahmad Khan Vs National Investigation Agency

Delhi High Court · 2023 INSC 534

National Investigation Agency (NIA) Act, 2008-Section 21(4)Indian Penal Code, 1860-Sections 120, 120B, 121, 121AUnlawful Activities (Prevention) Act, 1967-Sections 13, 15, 16, 17, 18, 20, 38, 39, 40, 43F, 43D(5), 43D(6)

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High Courts09 Apr 2025

M/s Lords Mark Industries Pvt Ltd & Ors. Vs Mrs Kanti Singh & Ors.

Delhi High Court · (2025) 04 DEL CK 2002

Civil Procedure Code (CPC)-Order XV-A, VIII-A, VIIICommercial Courts Act, 2015-Section 16(3)

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High Courts09 Apr 2025Dismissed

Union Of India Vs M/S Global Enterprises

Delhi High Court · (2025) 04 DEL CK 1996

Arbitration and Conciliation Act, 1996-Section 37, 34, 12(5), 13, 13(5), 31(7), 31(7)(a)Indian Contract Act, 1872-Section 70, 73

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High Courts09 Apr 2025Disposed Of

Resurrgent Construction Pvt. Ltd. & Anr. Vs Strum Buildcon Pvt. Ltd. & Anr.

Delhi High Court · (2025) 04 DEL CK 1994

CPC-Order VII Rule 10, IX Rule 7, IX, Section 151, 141

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High Courts09 Apr 2025Disposed Of

M/S Parsvnath Developers Ltd Vs M/S Skylark Buildtech Ltd & Anr.

Delhi High Court · (2025) 04 DEL CK 1992

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High Courts09 Apr 2025Disposed Of

Ram Kishor Arora Vs Rohit Verma & Anr.

Delhi High Court · (2025) 04 DEL CK 1990

Consumer Protection Act, 1986-Section 21, 12(1)(a)Consumer Protection Act, 2019-Section 72

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High Courts09 Apr 2025Allowed

Sunil Singh Dev Vs Union Of India & Ors.

Delhi High Court · (2025) 04 DEL CK 1983

Constitution of India-Article 226, 14Fundamental RulesRecruitment Rules, 2012-Note 2

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High Courts09 Apr 2025Disposed Of

M/s. Vallabh Textiles Vs Additional Commissioner Central Tax GST, Delhi East & Ors.

Delhi High Court · (2025) 04 DEL CK 1977

Constitution of India-Article 226, 14, 19(1)(g), 265, 300ACentral Goods & Services Tax Act, 2017-Section 107, 74, 74(10)Delhi Goods & Services Tax Act, 2017-Section 74, 74(10)

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High Courts09 Apr 2025Disposed Of