High Courts17 Apr 2025Disposed Of
Mam Chand @ M.C. Mahesh Vs Shri Vijay Kumar Khanna & Ors.
Delhi High Court · (2025) 04 DEL CK 2214
CPC-Order VII Rule 11, Section 2(2)
COURT ARCHIVE
Delhi High Court judgments
1,29,596 judgments · page 816 of 6,480
High Courts17 Apr 2025Dismissed
Irshad Malik Vs Municipal Corporation Of Delhi
Delhi High Court · (2025) 04 DEL CK 2212
Constitution of India-Article 227
High Courts17 Apr 2025Dismissed
The National Insurance Co. Ltd. Vs Harendra Singh @ Harendra Chaudhary & Anr.
Delhi High Court · (2025) 04 DEL CK 2305
Employees' Compensation Act, 1923-Section 3, 4, 4A, 4A(3), 4A(3)(a), 4A(3)(b), 4(c), 2(g), 2(l), Schedule I, II (Clause-i), Explanation XLV, IV, Explanation IIMotor Vehicles Act, 1988
High Courts17 Apr 2025Dismissed
Rachana Srivastava Vs Sh. Prasenjit Singh
Delhi High Court · (2025) 04 DEL CK 2354
Income Tax Act, 1961-Section 138, 64(1)(ii), 133(6), 131(1A)Right to Information Act, 2005-Section 24Income Tax Informants Rewards Scheme, 2018-Rule 11, 12
High Courts17 Apr 2025Dismissed
Smt. Smita Arya Vs Shri Jag Mohan Manchanda & Ors.
Delhi High Court · (2025) 04 DEL CK 2279
Indian Succession Act, 1925-Section 299, 276Code of Civil Procedure, 1908-Section 96, Order XLI, XXII Rule 4, 151, IX Rule 13
High Courts17 Apr 2025Allowed
Smt. Rakesh Vs Union Of India
Delhi High Court · (2025) 04 DEL CK 2277
Railway Claims Tribunal Act, 1987-Section 23, 16Railways Act, 1989-Section 123(c), 124A
High Courts17 Apr 2025Disposed Of
Mayur Khade Vs Government Of NCT Of Delhi
Delhi High Court · (2025) 04 DEL CK 2258
Code of Criminal Procedure 1973-Section 439, 482, 161, 436ANarcotic Drugs and Psychotropic Substances Act, 1985-Section 20, 29, 37
High Courts17 Apr 2025Disposed Of
Narpat Singh & Ors. Vs Union Of India & Ors.
Delhi High Court · (2025) 04 DEL CK 2341
High Courts17 Apr 2025Dismissed
Staff Selection Commission & Ors. Vs Dharmendra Singh
Delhi High Court · (2025) 04 DEL CK 2411
High Courts17 Apr 2025Dismissed
Staff Selection Commission (Hdqrs.) & Anr. Vs Hemant Maraiya
Delhi High Court · (2025) 04 DEL CK 2412
High Courts17 Apr 2025Disposed Of
Union Of India & Anr. Vs Akhilesh Kushwaha & Ors.
Delhi High Court · (2025) 04 DEL CK 2415
High Courts17 Apr 2025Disposed Of
Staff Selection Commission & Ors. Vs Ayush Panwar
Delhi High Court · (2025) 04 DEL CK 2417
High Courts17 Apr 2025Disposed Of
Nitin Chopra Vs Geeta Chopra
Delhi High Court · (2025) 04 DEL CK 2420
High Courts17 Apr 2025Disposed Of
Dr Jwala Prasad Vs Union Of India Ministry Of Culture & Ors.
Delhi High Court · (2025) 04 DEL CK 2499
Delhi High Courts Act, 1966-Section 10
High Courts17 Apr 2025Dismissed
Satyendra Kumar Vs Union Of India & Anr.
Delhi High Court · (2025) 04 DEL CK 2489
1995 Act-Section 33
High Courts17 Apr 2025Dismissed
Girdhari Pal Vs Vice Chancellor, University Of Delhi & Ors.
Delhi High Court · (2025) 04 DEL CK 2488
Recruitment Rules (Non-Teaching Employees), 2008Right to Information Act, 2005
High Courts17 Apr 2025Dismissed
Nizam Uddin Khan Vs Principal Resident Commissioner Of Ut Of Jammu And Kashmir & Ors
Delhi High Court · (2025) 04 DEL CK 2487
Constitution of India-Article 226
High Courts17 Apr 2025Allowed
M/s L-1 Identity Solutions Operating Company Private Limited Vs Assistant Commissioner Of Income Tax, Central Circle – 25
Delhi High Court · (2025) 04 DEL CK 2394
Income Tax Act, 1961-Section 148, 149(1)(a), 149(1)(b), 132, 143(2), 149(1A), 149, 149(1)
High Courts17 Apr 2025Dismissed
Shyam Sunder Suri & Anr. Vs M/S. P.C. Jain Textiles Pvt. Ltd.
Delhi High Court · (2025) 04 DEL CK 2392
Code of Civil Procedure, 1908-Order XXXVII, XLIIICommercial Courts Act, 2015-Section 13(1A), 13(1), 13(2)Arbitration and Conciliation Act, 1996-Section 8, 16(2), 16(3), 37, 37(1)(a), 37(2)(a)
High Courts17 Apr 2025Dismissed
The Commissioner Of Income Tax - International Taxation -3 Vs Six Continents Hotels Inc.
Delhi High Court · (2025) 04 DEL CK 2389
Income Tax Act, 1961-Section 260A, 143(3), 144C, 9(1)(vii)