High Courts21 Apr 2025Disposed Of
Geetanjali Kalra & Ors. Vs Gaurav Gulati
Delhi High Court · (2025) 04 DEL CK 2174
CPC-Order IX Rule 7
COURT ARCHIVE
Delhi High Court judgments
1,29,596 judgments · page 813 of 6,480
High Courts21 Apr 2025Disposed Of
Parveen Kumar Vs Delhi Cantonment Board & Anr.
Delhi High Court · (2025) 04 DEL CK 2196
Cantonments Act, 2006-Section 340, Schedule VBye-Laws, 2002-Clause 7(a) to (j), 3(20)(C), 22(3)(d), 70(c)
High Courts21 Apr 2025Dismissed
Rajesh Ranjan Vs Union Of India & Ors.
Delhi High Court · (2025) 04 DEL CK 2193
Constitution of India-Article 226, 13, 14, 16, 19, 20Contempt of Courts Act, 1971-Section 20, 12Administrative Tribunals Act, 1985-Section 17
High Courts21 Apr 2025Dismissed
Union Territory Of Jammu And Kashmir Through Office Of Treasury Officer Vs Smt. Bimla Koul Handoo & Anr.
Delhi High Court · (2025) 04 DEL CK 2207
Jammu and Kashmir Civil Service Regulations, 1956-Article 291, 241Constitution of India-Article 226
High Courts21 Apr 2025Dismissed
Sanjeev Kapur Vs M/s Ashish Travels & Anr.
Delhi High Court · (2025) 04 DEL CK 2218
CPC-Order I Rule 10Constitution of India-Article 227
High Courts21 Apr 2025Dismissed
Om Prakash & Ors. Vs Kishan Chand
Delhi High Court · (2025) 04 DEL CK 2215
CPC-Order VI Rule 17, Section 151
High Courts21 Apr 2025Disposed Of
Marry Messy Vs Naveen Behal
Delhi High Court · (2025) 04 DEL CK 2213
High Courts21 Apr 2025Disposed Of
Kanchana M Shekhar Vs Avinash Shekhar
Delhi High Court · (2025) 04 DEL CK 2210
Special Marriage Act, 1954-Section 27 (1)(d), 38CPC-Section 24
High Courts21 Apr 2025Disposed Of
Kaushal Raj Vs Ashok Kumar & Ors.
Delhi High Court · (2025) 04 DEL CK 2313
CPC-Order XXXIX Rule 2A
High Courts21 Apr 2025Disposed Of
Shri Naresh Garg Through Its GPA Shri Naveen Gupta Vs Chottey Lal Pandey Through Lrs
Delhi High Court · (2025) 04 DEL CK 2312
High Courts21 Apr 2025Allowed
Ramesh Suneja Vs Union Of India
Delhi High Court · (2025) 04 DEL CK 2282
Railway Claims Tribunal Act, 1987-Section 23, 16Railways Act, 1989-Section 123(c), 124-A, Clause (b) of the proviso to Section 124-A
High Courts21 Apr 2025
Rima Gulshan Vs Vishal Saluja & Anr.
Delhi High Court · (2025) 04 DEL CK 2276
Code of Civil Procedure, 1908-Order XLIII(1)(r), XXXIX Rules 1 & 2, XXXIX Rule 2A, VI Rule 17
High Courts21 Apr 2025Dismissed
Dinesh Singh Vs Union Of India & Ors.
Delhi High Court · (2025) 04 DEL CK 2252
Constitution of India-Article 226BSF (Tenure of Posting and Deputation) Rules, 2000-Rule 8(1), 64, 95, 9
High Courts21 Apr 2025Dismissed
Praveen Vs State Govt Of NCT Of Delhi
Delhi High Court · (2025) 04 DEL CK 2351
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 438Narcotic Drugs and Psychotropic Substances Act, 1985-Section 21, 29, 50, 37Foreigners Act, 1946-Section 14
High Courts21 Apr 2025Disposed Of
Laksmi Kumari & Ors. Vs Union Of India & Anr.
Delhi High Court · (2025) 04 DEL CK 2339
Central Civil Services (Pension) Rules, 2021
High Courts21 Apr 2025Dismissed
Sunil Gupta & Anr. Vs Punjab National Bank & Ors.
Delhi High Court · (2025) 04 DEL CK 2330
Recovery of Debts Due to Banks & Financial Institutions Act, 1993-Section 19Securitization and Reconstruction of Financial Assets and Enforcement of Security Interest Act, 2002-Section 17(1), 13(2), 13(4), 17Indian Penal Code, 1860-Sections 420, 406 & 506
High Courts21 Apr 2025Disposed Of
Arun Kumar Vs Priya Upadhyay Alias Khushi
Delhi High Court · (2025) 04 DEL CK 2410
Hindu Marriage Act, 1955-Sections 24 and 26
High Courts21 Apr 2025Dismissed
Anil Kumar (Deceased), Through Legal Heirs & Ors. Vs Anju
Delhi High Court · (2025) 04 DEL CK 2419
High Courts21 Apr 2025Dismissed
Rahul Dass Vs Anamika Rastogi
Delhi High Court · (2025) 04 DEL CK 2424
Code of Civil Procedure, 1908-Order VII Rule 10Hindu Marriage Act, 1955-Section 19(iii), 1