High Courts28 Apr 2025Disposed Of
Madan Mohan Sharma Vs State Govt. Of NCT Of Delhi
Delhi High Court · (2025) 04 DEL CK 2255
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 528Indian Penal Code, 1860-Sections 420, 467, 468, 471
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Delhi High Court judgments
1,29,548 judgments · page 803 of 6,478
High Courts28 Apr 2025Disposed Of
Hanuman @ Pandit Vs The State NCT Of Delhi
Delhi High Court · (2025) 04 DEL CK 2253
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483, 528Indian Penal Code, 1860-Section 342, 392, 397, 34, 120B, 411, 395Arms Act, 1959-Section 25, 27
High Courts28 Apr 2025Disposed Of
Anand Kumar & Ors. Vs The State Govt Dof Nct Of Delhi & Anr.
Delhi High Court · (2025) 04 DEL CK 2345
Constitution of India-Article 226Bharatiya Nagarik Suraksha Sanhita, 2023-Section 528Indian Penal Code, 1860-Sections 498A, 406, 34
High Courts28 Apr 2025Disposed Of
Pratima Devi Vs State Of NCT Of Delhi & Ors.
Delhi High Court · (2025) 04 DEL CK 2344
Bhartiya Nagrik Suraksha Sanhita, 2023-Section 528Constitution of India-Article 226 & 227
High Courts28 Apr 2025Dismissed
Bharat Sanchar Nigam Ltd Vs Vihaan Networks Ltd
Delhi High Court · 2023 INSC 742
Arbitration and Conciliation Act, 1996-Section 34, 37Indian Contract Act, 1872-Section 70
High Courts28 Apr 2025Dismissed
Staff Selection Commission Vs Smt Bala
Delhi High Court · (2025) 04 DEL CK 2322
High Courts28 Apr 2025Disposed Of
Bharti Verma Vs Aditya Dudeja
Delhi High Court · (2025) 04 DEL CK 2321
Family Courts Act, 1984-Section 19, 10Hindu Marriage Act, 1955-Section 12(1)(b), 12(1)(c), 9Constitution of India-Article 227
High Courts28 Apr 2025Dismissed
Staff Selection Commission (Hdqrs) & Anr. Vs Babita Verma
Delhi High Court · (2025) 04 DEL CK 2449
High Courts28 Apr 2025Disposed Of
Garima Jain Vs Rohit Jain
Delhi High Court · (2025) 04 DEL CK 2447
Family Courts Act, 1984-Section 19Code of Civil Procedure, 1908-Section 151Guardianship and Wards Act, 1890-Section 12
High Courts28 Apr 2025Dismissed
Amit Gulia Vs State (NCT of Delhi)
Delhi High Court · 2025 INSC 13
Maharashtra Control of Organized Crime Act, 1999-Sections 3, 4, 18, 21(4), 23(1)(a)IPC-Sections 302, 307, 34Arms Act-Sections 25, 27
High Courts28 Apr 2025Dismissed
Shree Bahubali Coal And Coke Private Limited Previously Known As SBCI Petrochem Private Limited & Ors. Vs VNU Coal Private Limited
Delhi High Court · (2025) 04 DEL CK 2393
CPC-Order XI Rule 1(5)
High Courts28 Apr 2025Allowed
Townpark Buildcon Pvt Ltd Vs ACIT, CC 15 & Ors.
Delhi High Court · (2025) 04 DEL CK 2366
Income Tax Act, 1961-Section 148, 132, 153C, 153C(1), 153C(3), 153A, Explanation 1 of Section 153A, 149, 149(1), 149(1)(b)Finance Act, 2021
High Courts28 Apr 2025Disposed Of
Varsha Vs State Of Nct Delhi
Delhi High Court · (2025) 04 DEL CK 2137
Code of Criminal Procedure, 1973-Section 482Arms Act, 1959-Section 25, 54, 59TADA Act-Section 5
High Courts28 Apr 2025Dismissed
Pooja Anand Vs Basic Chemicals Cosmetics And Dyes Export Promotion Council (Chemexcil) & Anr.
Delhi High Court · (2025) 04 DEL CK 2134
Delhi High Court Act, 1966-Section 10Constitution of India-Article 12, 226
High Courts28 Apr 2025Disposed Of
The Punjab State Cooperative Milk Producers Federation Ltd. Vs Additional Commissioner Central GST Delhi West Ward 45 Delhi & Ors.
Delhi High Court · (2025) 04 DEL CK 2131
Constitution of India-Articles 226, 227Central Goods and Services Tax, 2017-Section 74
High Courts28 Apr 2025Dismissed
David Mwanza Vs Directorate Of Revenue Intelligence
Delhi High Court · (2025) 04 DEL CK 2125
Bhartiya Nagarik Suraksha Sanhita, 2023-Section 483Narcotic Drugs and Psychotropic Substances Act, 1985-Sections 21, 23, 29, 37, 50, 52A, 54Customs Act-Sections 102, 103
High Courts28 Apr 2025Disposed Of
Pradeep Kumar Vs Union Of India & Anr.
Delhi High Court · (2025) 04 DEL CK 2117
Constitution of India-Article 226Sashastra Seema Bal Act, 2007-Section 21(a), 74(2)Sashastra Seema Bal Rules, 2009-Rule 18, 21
High Courts28 Apr 2025Disposed Of
Supershine Laundry Systems Private Limited Vs Deputy Commissioner Of Income Tax & Ors.
Delhi High Court · (2025) 04 DEL CK 2111
Income Tax Act, 1961-Section 127, 147, 148, 148A, 151
High Courts28 Apr 2025Dismissed
Yumnam Sudhir Singh Vs State (Govt. Of NCT Of Delhi) & Anr.
Delhi High Court · (2025) 04 DEL CK 2110
Bharatiya Nagarik Suraksha Sanhita, 2023-Section 438, 442, 528Narcotic Drugs and Psychotropic Substances Act, 1985-Section 29Penal Code, 1860-Section 116
High Courts28 Apr 2025Allowed
Shomit Finance Limited Vs Arun Kumar Sharma
Delhi High Court · (2025) 04 DEL CK 2097