High Courts02 May 2025Dismissed

Rakesh Verma Vs Mrs. Jasvinder Kaur Walia

Delhi High Court · (2025) 05 DEL CK 2960

Transfer of Property Act 1882-Section 106, 111CPC-Order VIII Rule 10, XXXIX Rule 10, XIIIA Rule 2, XII Rule 6, XX Rule 12, XXXVIII Rule 5Commercial Courts Act, 2015
High Courts02 May 2025Disposed Of

Rajiv Sarin & Ors. Vs Directorate of Estates & Ors.

Delhi High Court · (2025) 05 DEL CK 2396

Smugglers and Foreign Exchange Manipulators (Forfeiture of Property) Act, 1976-Section 2(2)(b), third proviso to Section 2(2)(b), 6(1), 7, 7(3), 23Constitution of India-Article 19(1)(f), 21, 30(1-A), 31, 31(2), 31-A(1), second proviso to Article 31-A(1), 226, 300-AConservation of Foreign Exchange and Prevention of Smuggling Activities Act, 1974-Section 8, 11, 11(1), 12-A, 12-A(1), 12-A(3), 12A(6)
High Courts02 May 2025Dismissed

Lakshmi Murdeshwar Puri Vs Saket Gokhale & Anr.

Delhi High Court · (2025) 05 DEL CK 2382

Code of Civil Procedure, 1908-Section 151, Order IX Rule 13, V Rule 15, VI Rule 1, VI Rule 14A, XXXIX Rules 1 and 2Limitation Act, 1963-Section 5, Article 123Limitation Act, 1908-Article 164