High Courts22 Jul 2026Dismissed
Irfan Ahmad Vs State Of NCT Of Delhi & Anr.
Delhi High Court · (2026) 07 DEL CK 0525
IPC-Section 498A/406/506/509/377/34Dowry Prohibition Act-Section 3/4CrPC-Section 482, 164
COURT ARCHIVE
Delhi High Court judgments
1,14,574 judgments · page 78 of 5,729
High Courts22 Jul 2026Disposed Of
National Insurance Co Ltd Vs Kanta Devi & Ors.
Delhi High Court · 2025 INSC 366
High Courts22 Jul 2026Dismissed
Vedanta Limited Vs Union Of India & Ors.
Delhi High Court · (2026) 07 DEL CK 0384
Constitution of India-Article 14, 226, 297, 298Telegraph Act, 1885-Section 4Companies Act, 1956-Section 391 through 394, 392
High Courts22 Jul 2026Disposed Of
M/s Oriental Structural Engineers Pvt. Ltd. Vs M/s Seven Hills Project Private Limited
Delhi High Court · (2026) 07 DEL CK 0415
Arbitration and Conciliation Act, 1996-Section 29(4) and (5)
High Courts22 Jul 2026Disposed Of
Vinod Ram Vs Municipal Corporation Of Delhi & Ors.
Delhi High Court · (2026) 07 DEL CK 0438
Constitution of India-Article 226Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 21
High Courts22 Jul 2026Disposed Of
Varun Kumar Vs Anil Kumar Singhal & Ors.
Delhi High Court · (2026) 07 DEL CK 0470
Right to Information Act, 2005
High Courts22 Jul 2026
Abhishek Gupta Vs Shashi Kumar Shukla & Anr.
Delhi High Court · (2026) 07 DEL CK 0471
IPC-Section 448
High Courts22 Jul 2026Disposed Of
Dc Murmu Vs Vijay Ranjan & Ors.
Delhi High Court · (2026) 07 DEL CK 0472
High Courts22 Jul 2026Disposed Of
Ratan Lal Vs Manoj Joshi & Ors.
Delhi High Court · (2026) 07 DEL CK 0473
High Courts22 Jul 2026Allowed
Gulshan Kumar Vs The State (Govt Of NCT Of Delhi)
Delhi High Court · (2026) 07 DEL CK 0505
Code of Criminal Procedure, 1973-Section 397, 156(3)Indian Penal Code, 1860-Sections 306/34, 107, 306, 34
High Courts22 Jul 2026Dismissed
Pardeep Kumar Vs State (NCT Of Delhi) & Anr.
Delhi High Court · (2026) 07 DEL CK 0506
Code of Criminal Procedure, 1973-Section 397Negotiable Instruments Act, 1881-Section 138, 118, 139
High Courts21 Jul 2026
National Investigation Agency Vs Khurram Parvez
Delhi High Court · (2026) 07 DEL CK 0951
IPC-Section 120B, 124AUAPA, 1967-Sections 17, 18, 22A, 22C, 38, 39, 40, 43D, 43D(5)Foreign Contribution (Regulation) Act, 2010
High Courts21 Jul 2026
Mohd Arfin & Anr. Vs Municipal Corporation Of Delhi
Delhi High Court · (2026) 07 DEL CK 1020
Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014
High Courts21 Jul 2026
Ads Spirits Pvt. Ltd. Vs The Registrar Of Trade Marks
Delhi High Court · (2026) 07 DEL CK 1051
Trade Marks Act, 1999-Section 91, 9, 9(1)(a), 9(1)(b), 11CPC-Order XXXIX Rules 1 and 22017 Rules
High Courts21 Jul 2026
Surendra Prasad & Anr. Vs Union Of India
Delhi High Court · (2026) 07 DEL CK 1092
Railway Claims Tribunal Act, 1987-Section 23Railways Act, 1989-Section 124A, 123(c) and 124A
High Courts21 Jul 2026
Bharat Heavy Electricals Limited Vs Progressive Construction Limited
Delhi High Court · 2026 INSC 6
Arbitration and Conciliation Act, 1996-Section 34, 12(5), Seventh Schedule, 14, 15, 18, 36, 4, 34(2)(b)
High Courts21 Jul 2026
Bharat Heavy Electriclas Limited Vs Progressive Sew-Bepl Consortium
Delhi High Court · 2026 INSC 6
Arbitration and Conciliation Act, 1996-Section 34, 12(5), 18, 14, 15, 36, 4, 34(2)(b), Seventh Schedule
High Courts21 Jul 2026
High Vista Buildcon Pvt Ltd (Earlier Known As Vikram Electric Equipment Pvt Ltd) Vs National Faceless Appeal Centre (NFAC) Delhi & Ors.
Delhi High Court · (2026) 07 DEL CK 1159
Constitution of India-Article 226, 227Income Tax Act, 1961-Section 250, 143(3), 68, 271AAC(1), 270(A)
High Courts21 Jul 2026Allowed
Christine Swaroop Raj & Ors. Vs State & Ors.
Delhi High Court · (2026) 07 DEL CK 1227
Code of Criminal Procedure, 1973-Section 156(3), 200, 202, 216, 221, 482Scheduled Castes and Scheduled Tribes (Prevention of Atrocities) Act, 1989-Section 3, 3(1)(r), 3(1)(s), 3(1)(x)Indian Penal Code, 1860-Section 34, 153A, 295A, 298, 323, 341, 342, 504, 506