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Delhi High Court judgments

1,29,263 judgments · page 765 of 6,464

High Courts13 May 2025Dismissed

Hafizullah Vs State Govt. Of NCT Of Delhi

Delhi High Court · (2025) 05 DEL CK 2618

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Sections 302, 212, 120B, 34, 224, 399, 402Foreigners Act, 1946-Section 14
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High Courts13 May 2025Dismissed

Hitesh Kumar Vs State Govt. Of NCT Of Delhi

Delhi High Court · (2025) 05 DEL CK 2619

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 483Indian Penal Code, 1860-Sections 420, 34, 174ACode of Criminal Procedure-Section 154(3), 156(3), 91, 82
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High Courts13 May 2025Disposed Of

Sh. Ashish Singh Vs Pushpa Singh

Delhi High Court · (2025) 05 DEL CK 2806

Code of Criminal Procedure, 1973-Sections 482, 340, 125, 125(3), 125(5), 127, 195, 195(1)(b), 195(i)(b), 200Indian Penal Code, 1860-Sections 34, 193 to 196, 199, 200, 205 to 211, 209, 228, 406, 498-AHindu Marriage Act, 1955-Section 13(i)(ia)
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High Courts13 May 2025Disposed Of

Naresh Kumar & Anr. Vs Sushil Kumar

Delhi High Court · (2025) 05 DEL CK 2805

Arbitration and Conciliation Act, 1996-Section 11(6), 2(1)(e), 11, 12CPC-Sections 16 to 20Indian Partnership Act, 1932-Section 59, 58 to 60
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