High Courts24 Jul 2026

Ramesh Chawla Vs Dr Mohad Sabir Khan

Delhi High Court · (2026) 07 DEL CK 0615

Contempt of Courts Act, 1971-Sections 11 and 12, 2(b)Code of Civil Procedure, 1908-Section 151, Order XXXVII, 21 Rule 32(1) & (3), 51(c)
High Courts24 Jul 2026Disposed Of

Shabbir Khan Vs Municipal Corporation Of Delhi & Ors.

Delhi High Court · (2026) 07 DEL CK 0435

Constitution of India-Article 226Delhi Street Vendors (Protection of Livelihood and Regulation of Street Vending) Scheme, 2019Street Vendors (Protection of Livelihood and Regulation of Street Vending) Act, 2014-Section 21
High Courts23 Jul 2026

Monika Verma Vs Central Sanskrit University & Ors.

Delhi High Court · 2026 INSC 589

Central Sanskrit Universities Act, 2020-Statute 27 of the Second ScheduleCentral Civil Services (Classification, Control and Appeal) Rules, 1965University Grants Commission Regulations, 2018-Clause 11.1, 11.2, 11.3, 11.5