High Courts28 May 2025Disposed Of

Sunaina Rao Kommineni Vs Abhiram Balusu

Delhi High Court · (2025) 05 DEL CK 2079

Guardians and Wards Act, 1890-Sections 7, 8, 9, 9(1) and 25Protection of Women from Domestic Violence Act, 2005-Section 12Hindu Marriage Act, 1955-Section 13(1)(ia)
High Courts28 May 2025Dismissed

Air Customs Vs Ram Chander

Delhi High Court · (2025) 05 DEL CK 2107

Cr.P.C-Section 378(iv), 378(2), 313, 164, 197Customs Act, 1962-Section 135(1)(a), 108, 135, Chapter XVIIPC-Section 186/353
High Courts28 May 2025Allowed

Ravinder Singhania Vs State Of Delhi & Anr.

Delhi High Court · 2025 INSC 315

Indian Penal Code, 1860-Section 34, 120B, 403, 406, 409, 415, 417, 418, 420, 427, 447, 506CrPC-Section 156(3), 200Companies Act, 2013-Section 2(47), 149(6), 149(12)
High Courts28 May 2025Allowed

Nishant Pitti Vs State Of NCT Of Delhi & Anr.

Delhi High Court · (2025) 05 DEL CK 2109

Code of Criminal Procedure, 1973-Sections 482, 190, 156(3), 164, 161, 397Indian Penal Code, 1860-Sections 34, 107, 109, 120B, 204, 268, 345D, 354, 354B, 354D, 384, 406, 409, 420, 467, 468, 471, 500, 506, 509Information Technology Act, 2000-Sections 66E, 67
High Courts28 May 2025

State Govt Of NCT Of Delhi Vs Jaidev & Ors.

Delhi High Court · (2025) 05 DEL CK 2112

Code of Criminal Procedure, 1973-Sections 378, 164, 313, 91, 161IPC-Sections 34, 294, 354, 354(1), 354A, 504, 506, 509Prevention of Children from Sexual Offences Act, 2012-Section 12
High Courts28 May 2025Allowed

Subhash Vs State

Delhi High Court · (2025) 05 DEL CK 2113

Code of Criminal Procedure, 1973-Section 482, 156(3), 197, 176Indian Penal Code-Sections 365, 304, 34