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Delhi High Court judgments

1,25,868 judgments · page 693 of 6,294

High Courts01 Jul 2025Allowed

Shankesh Mutha Vs Union Of India & Anr.

Delhi High Court · (2025) 07 DEL CK 2701

Bhartiya Nagarik Suraksha Sanhita, 2023-Sections 482, 528Code of Criminal Procedure, 1973-Sections 4(1), 4(2), 5, 41(g), 70, 71, 72, 73, 167(2), 436, 437, 437(3), 438, 482Extradition Act, 1962-Sections 5, 6, 7, 7(4), 8, 9, 15, 16, 25, 29, 34B
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High Courts01 Jul 2025Dismissed

Deepti Khatana Vs Rahul Khatana

Delhi High Court · (2025) 07 DEL CK 2700

Contempt of Courts Act, 1970-Sections 11, 12Hindu Marriage Act, 1955-Section 15, 13(1)(ia), 13(1)(ib), 13B(1), 9Family Courts Act, 1984-Section 19
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High Courts01 Jul 2025Dismissed

Dilshad Vs The State NCT Of Delhi

Delhi High Court · (2025) 07 DEL CK 2693

Bharatiya Nagarik Suraksha Sanhita, 2023-Section 482, 84Narcotic Drugs and Psychotropic Substances Act, 1985-Section 20/29, 67CrPC-Section 82, 438
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High Courts01 Jul 2025Disposed Of

Kabushiki Kaisha Toyota Jidoshokki Vs LMW Limited

Delhi High Court · (2025) 07 DEL CK 2550

Code of Civil Procedure, 1908-Order XXXIX Rules 1 and 2Patents Act, 1970-Section 11A, 13, 53, 64, 64(1), 64(1)(e), 64(1)(f), 104A, 107Delhi High Court Patent Rules, 2022-Rule 3(B)(vi)
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High Courts01 Jul 2025Dismissed

Shri Amrit Pal Singh Vs Directorate Of Enforcement

Delhi High Court · (2025) 07 DEL CK 2636

Bharatiya Nagrik Suraksha Sanhita, 2023-Section 482Prevention of Money Laundering Act, 2002-Section 3, 4, 24, 44, 44(1), 44(1)(b), 45, 50, 50(2), 70Income Tax Rules, 1962-Rule 37BB(3)(ii)
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High Courts01 Jul 2025Allowed

Nimisha Bhagat Vs Rashi Misra

Delhi High Court · (2025) 07 DEL CK 2637

Constitution of India-Article 227Code of Civil Procedure, 1908-Order 6 Rule 17, II Rule 2, Section 151, 7 Rule 11
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High Courts01 Jul 2025

Anita Sharma Vs Naresh Kumar Sharma

Delhi High Court · (2025) 07 DEL CK 2668

Family Courts Act, 1984-Section 19, 14, 10(3)Hindu Marriage Act, 1955-Section 13(1)(ia), 23(1)(a)Protection of Women from Domestic Violence Act, 2005
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