High Courts03 Jan 1968
C.D. Biswas Vs Lachhami Bai and Others
Delhi High Court · (1968) 4 DLT 230 : (1968) ILR Delhi 85 Supp : (1968) ILR Delhi 85
COURT ARCHIVE
Delhi High Court judgments
1,36,954 judgments · page 6,837 of 6,848
High Courts22 Dec 1967
State (Delhi Administration) Vs Sinha Govindji
Delhi High Court · (1967) 3 DLT 164
High Courts22 Dec 1967
Shakuntla Devi Jain Vs Kanta Kumari and Others
Delhi High Court · (1968) 4 DLT 528
High Courts19 Dec 1967
Ram Saran Dass Vs Ram Kali and Another
Delhi High Court · (1968) 4 DLT 377 : (1968) ILR Delhi 300 Supp : (1968) ILR Delhi 300
High Courts16 Dec 1967
Dula Mal Soni Vs New Delhi Municipal Committee
Delhi High Court · (1967) 12 DEL CK 0015
High Courts13 Dec 1967
Rattan Chand and Others Vs Arora Provision Stores
Delhi High Court · (1968) 4 DLT 61
High Courts04 Dec 1967
Custodian of Evacuee Property, New Delhi Vs Rameshwar Dayal and Others
Delhi High Court · AIR 1968 Delhi 183
High Courts29 Nov 1967
Delhi Iron and Si Eel Co. (P) Ltd. Vs Union of India
Delhi High Court · (1968) 4 DLT 15