COURT ARCHIVE
Delhi High Court judgments
1,32,411 judgments · page 6,611 of 6,621
High Courts17 Nov 1967
The Punjab Oil Expellers Company Vs Madan Lal Nanda and Sons and Others
Delhi High Court · (1967) 3 DLT 56
High Courts06 Nov 1967
Municipal Corporation of Delhi Vs Ram Dayal
Delhi High Court · (1970) CriLJ 221 : (1968) ILR Delhi 353 Supp : (1968) ILR Delhi 353
High Courts06 Nov 1967
Hardit Singh Giani Vs Registrar of Companies, New Delhi
Delhi High Court · AIR 1969 Delhi 112 : (1968) 4 DLT 6
High Courts01 Nov 1967
Union of India and Another Vs Vikanwali and Another
Delhi High Court · (1967) 11 DEL CK 0007
High Courts31 Oct 1967
Atma Ram and Another Vs Industrial Tribunal and Others
Delhi High Court · (1967) 3 DLT 688 : (1968) LabIC 2546
High Courts31 Oct 1967
L. Atma Ram and Others Vs The Industrial Tribunal, Tis Hazari Courts Delhi and Others
Delhi High Court · (1968) ILR Delhi 130 Supp : (1968) ILR Delhi 130
High Courts30 Oct 1967
Khair-un-Nisa Vs The Custodian of Evacuee Property, New Delhi
Delhi High Court · AIR 1968 Delhi 162 : (1968) 4 DLT 458
Evidence Act, 1872 — Section 101, 102, 103, 104
High Courts24 Oct 1967
Jagdish Chander Dhawan Vs Karam Chand Mehra and Another
Delhi High Court · AIR 1968 Delhi 181
High Courts20 Oct 1967
The State of Haryana Vs The Delhi Administration and Others
Delhi High Court · AIR 1968 Delhi 273 : (1968) 4 DLT 2
High Courts20 Oct 1967
Shanti Devi and Others Vs Harish Chandra
Delhi High Court · (1968) ILR Delhi 325 Supp : (1968) ILR Delhi 325
High Courts20 Oct 1967
K.C. Machanda Vs Murree Brewery Co., Rawalpindi
Delhi High Court · AIR 1968 Delhi 167 : (1985) 2 ILR Delhi 770
Displaced Persons (Debts Adjustment) Act, 1951 — Section 28