High Courts24 Nov 1969
Bakhshi Ram and Others Vs Durga Dass and Another
Delhi High Court · (1970) ILR Delhi 217
COURT ARCHIVE
Delhi High Court judgments
1,29,263 judgments · page 6,432 of 6,464
High Courts24 Nov 1969
Than Singh etc. Vs The Sav-Avalambi Co-operative House Building Society Limited etc.
Delhi High Court · (1970) ILR Delhi 137
High Courts21 Nov 1969
Fatima Bai and Another Vs The Deputy Custodian General Evacuee Property, New Delhi and Another
Delhi High Court · AIR 1970 Delhi 160 : (1970) 6 DLT 133 : (1985) 2 ILR Delhi 699
High Courts14 Nov 1969
B.N. Sinha Vs Medical Council of India etc.
Delhi High Court · (1969) ILR Delhi 1077
High Courts13 Nov 1969
Ramesh Chander Vs Delhi Electric Supply Undertaking and others
Delhi High Court · (1970) ILR Delhi 310
High Courts07 Nov 1969
Suresh Chandra Sharma Vs Delhi Library Board
Delhi High Court · (1970) ILR Delhi 333
High Courts30 Oct 1969
Voginder Pal Vs Competent Authority and etc.
Delhi High Court · (1970) ILR Delhi 892
High Courts17 Oct 1969
Sumer Chand Vs Sulekh Chand
Delhi High Court · (1970) CriLJ 1550 : (1970) 6 DLT 149