High Courts28 Apr 1970
Dalmia Cement Ltd. Vs The Commissioner of Income Tax
Delhi High Court · (1970) ILR Delhi 544 : (1971) 79 ITR 196
COURT ARCHIVE
Delhi High Court judgments
1,29,263 judgments · page 6,427 of 6,464
High Courts28 Apr 1970
Jai Devi and Others Vs Jodhi Ram and Others
Delhi High Court · (1970) 6 DLT 549
High Courts24 Apr 1970
Bishan Dass Mehta and Others Vs Union of India and Others
Delhi High Court · AIR 1970 Delhi 267
High Courts23 Apr 1970
The Jammu and Kashmir Bank Ltd. Vs Seth Rawinandan
Delhi High Court · (1970) ILR Delhi 898
High Courts20 Apr 1970
Municipal Corporation of Delhi Vs Kuldip Lal Bhandari and Others
Delhi High Court · (1971) ACJ 131
High Courts17 Apr 1970
K.G. Malhotra Vs Vijay Kumar and Others
Delhi High Court · (1970) ILR Delhi 860
High Courts17 Apr 1970
Bhai Brothers Financiers P. Ltd Vs Oriental Refrigeration and Engg. Co. P. Ltd.
Delhi High Court · (1970) ILR Delhi 789
High Courts17 Apr 1970
J.R. Parikh Vs The Director (PV) Chief Passport Officer and Others
Delhi High Court · (1970) ILR Delhi 378
High Courts17 Apr 1970
Mohd. Yasin Vs Municipal Corporation of Delhi etc.
Delhi High Court · (1970) ILR Delhi 612
High Courts14 Apr 1970
D.S. Sharma Vs Union of India and Others
Delhi High Court · AIR 1970 Delhi 250 : (1970) ILR Delhi 593
High Courts14 Apr 1970
A.S. Puri Vs K.L. Ahuja
Delhi High Court · AIR 1970 Delhi 214 : (1970) CriLJ 1441