High Courts11 Apr 1972
Narinder Singh Dhingra Vs The Commissioner of Income Tax
Delhi High Court · (1972) ILR Delhi 583 : (1973) 90 ITR 110
COURT ARCHIVE
Delhi High Court judgments
1,29,263 judgments · page 6,393 of 6,464
High Courts10 Apr 1972
Mangal Dass Sant Ram Gauba Vs Union of India and Others
Delhi High Court · AIR 1973 Delhi 96
High Courts05 Apr 1972
Metro Playing Card Co. Vs Wazir Chand Kapoor
Delhi High Court · AIR 1972 Delhi 248
High Courts05 Apr 1972
Daryodh Singh Vs Union of India and Others
Delhi High Court · AIR 1973 Delhi 58 : (1973) 9 DLT 28
High Courts04 Apr 1972
Union of India Vs Qabool Singh and Others
Delhi High Court · (1972) ILR Delhi 780
High Courts03 Apr 1972
The Upper Jamuna Valley Electricity Supply Co. Ltd. Vs The Municipal Corporation of Delhi
Delhi High Court · (1973) 9 DLT 148
High Courts03 Apr 1972
Union of India Vs Brij Mohan Gupta (Decd.) and Others
Delhi High Court · AIR 1973 Delhi 64
High Courts03 Apr 1972
Dhan Raj Vs Municipal Corporation of Delhi and State
Delhi High Court · (1973) CriLJ 433 : (1972) 8 DLT 180 : (1972) 2 ILR Delhi 681
High Courts31 Mar 1972
Madan Gopal Vs Lieutenant Governor of Delhi and Another
Delhi High Court · (1972) 8 DLT 402 : (1985) 2 ILR Delhi 487 : (1972) 2 ILR Delhi 171
High Courts31 Mar 1972
Gainda Mull Hem Raj Vs Arora Bros. and Others
Delhi High Court · AIR 1973 Delhi 141 : (1972) 2 ILR Delhi 470
High Courts31 Mar 1972
Chamanlal Vs Haji Sabar Ali
Delhi High Court · (1973) CriLJ 1249 : (1972) ILR Delhi 829
High Courts31 Mar 1972
Munshi Ram Vs R.G. Anand and Another
Delhi High Court · (1973) CriLJ 1273 : (1972) 8 DLT 340
High Courts30 Mar 1972
P.N. Jhingan and Others Vs Union of India and Others
Delhi High Court · (1972) ILR Delhi 913
High Courts28 Mar 1972
New Delhi Municipal Committee Vs Ishwar Dass Sahni and Bros.
Delhi High Court · (1972) ILR Delhi 535
High Courts22 Mar 1972
S.V. Motwani Vs The Collector of Delhi and Others
Delhi High Court · AIR 1974 Delhi 56 : (1973) 9 DLT 139
High Courts20 Mar 1972
Piara Lal Anand, A.P. Rishi, M.L. Arora and Guranditta Mal Kapoor Vs The State Bank of India (National Bank of Lahore and Others)
Delhi High Court · (1972) 2 LLJ 495