High Courts10 Dec 1968
R.P. Kapur, ICS (Retd.) Vs The Chief Commissioner and Others
Delhi High Court · (1970) 6 DLT 77
COURT ARCHIVE
Delhi High Court judgments
1,27,723 judgments · page 6,366 of 6,387
High Courts09 Dec 1968
Municipal Corporation of Delhi Vs Kuldip Lal Bhandari and Others
Delhi High Court · (1969) ACJ 276 : AIR 1970 Delhi 37 : (1969) 5 DLT 543 : (1969) ILR Delhi 497 Supp
High Courts02 Dec 1968Allowed
Ram Sahai and Another Vs Rabia Begum and Others
Delhi High Court · (1969) ACJ 56
High Courts29 Nov 1968
Vidya Parkash Vs Municipal Committee, Simla and Another
Delhi High Court · (1969) 5 DLT 283
High Courts29 Nov 1968
Chhajju Ram Vs Bhuri and Others
Delhi High Court · AIR 1969 Delhi 273 : (1969) 5 DLT 372
High Courts25 Nov 1968
Amir-Jamia and Others Vs Desharath Raj
Delhi High Court · (1969) ILR Delhi 202
High Courts22 Nov 1968
Wearwell Cycle Co. (India) Limited Vs Wearwell Industries and Another
Delhi High Court · (1969) 5 DLT 469 : (1968) ILR Delhi 524 Supp
High Courts21 Nov 1968
Union of India Vs Sobha Singh and Sons (P) Ltd.
Delhi High Court · (1969) 5 DLT 464 : (1969) ILR Delhi 120
High Courts20 Nov 1968
Pajnu Mal and Others Vs S.L. Keshwari and Others
Delhi High Court · (1969) 5 DLT 264
High Courts14 Nov 1968
Omesh Saigal and Another Vs R.K. Dalmia
Delhi High Court · AIR 1969 Delhi 214 : (1969) CriLJ 896 : (1969) 5 DLT 24 : (1969) ILR Delhi 110