COURT ARCHIVE
Delhi High Court judgments
1,27,723 judgments · page 6,351 of 6,387
High Courts08 Apr 1970
Hindustan Housing Factory Employees'' Union Vs Hindustan Housing Factory Ltd. and Others
Delhi High Court · (1970) 04 DEL CK 0003
High Courts06 Apr 1970
Keventers Karamchari Sangh Vs The Lt. Governor, Delhi and Others
Delhi High Court · (1971) 2 LLJ 375
High Courts03 Apr 1970
Express Newspaper (P) Ltd. Vs Collector of Delhi and Others
Delhi High Court · (1970) ILR Delhi 821
High Courts03 Apr 1970
Radhey Sham Vs Lieutenant Governor and Others
Delhi High Court · (1970) ILR Delhi 260
High Courts02 Apr 1970
Modi Industries Limited Vs The Union of India and Another
Delhi High Court · (1970) ILR Delhi 621
High Courts02 Apr 1970Dismissed
Kulbir Chand Vs Bahadur Chand and Others
Delhi High Court · (1970) ACJ 175
High Courts31 Mar 1970
S.S. Light Rly. Co. Ltd. Vs The Industrial Tribunal (Central) and Others
Delhi High Court · AIR 1971 Delhi 69 : (1971) 1 LLJ 354
High Courts31 Mar 1970
Sudershan Kumar Vs State
Delhi High Court · (1970) 6 DLT 566 : (1970) ILR Delhi 504
High Courts30 Mar 1970
Gopal Narain and Another Vs Durga Prasad Goenka and Others
Delhi High Court · AIR 1971 Delhi 61
High Courts27 Mar 1970
K.G. Khosla and Co. Vs The Trustees of the Port of Bombay
Delhi High Court · (1972) 8 DLT 92
High Courts26 Mar 1970
N.S. Maini Vs Commissioner of Income Tax, Delhi and Others
Delhi High Court · (1970) ILR Delhi 879
High Courts24 Mar 1970
Seth R. Dalmia Vs The Union of India and Others
Delhi High Court · (1970) ILR Delhi 85
High Courts16 Mar 1970
Tamil Ahmed Taban and Others Vs Khair-ul-Nisa and Others
Delhi High Court · (1970) 6 DLT 268