COURT ARCHIVE
Delhi High Court judgments
1,26,383 judgments · page 6,308 of 6,320
High Courts10 Jan 1968
M.M. Kochar Vs The State
Delhi High Court · AIR 1969 Delhi 21 : (1969) CriLJ 45 : (1968) ILR Delhi 248 Supp : (1968) ILR Delhi 248
High Courts08 Jan 1968
Kailash Nath Vs State
Delhi High Court · (1969) 5 DLT 426 : (1969) ILR Delhi 178
High Courts08 Jan 1968
Krishna Kumari Vs The State
Delhi High Court · (1968) ILR Delhi 237 Supp : (1968) ILR Delhi 237
High Courts03 Jan 1968
C.D. Biswas Vs Lachhami Bai and Others
Delhi High Court · (1968) 4 DLT 230 : (1968) ILR Delhi 85 Supp : (1968) ILR Delhi 85
High Courts22 Dec 1967
State (Delhi Administration) Vs Sinha Govindji
Delhi High Court · (1967) 3 DLT 164
High Courts22 Dec 1967
Shakuntla Devi Jain Vs Kanta Kumari and Others
Delhi High Court · (1968) 4 DLT 528
High Courts19 Dec 1967
Ram Saran Dass Vs Ram Kali and Another
Delhi High Court · (1968) 4 DLT 377 : (1968) ILR Delhi 300 Supp : (1968) ILR Delhi 300
High Courts16 Dec 1967
Dula Mal Soni Vs New Delhi Municipal Committee
Delhi High Court · (1967) 12 DEL CK 0015