High Courts16 Mar 1972Dismissed
Delhi Kiryana P. Ltd. and Others Vs Bulaki Dass Devi Dayal and Others
Delhi High Court · (1973) 43 CompCas 367
COURT ARCHIVE
Delhi High Court judgments
1,27,420 judgments · page 6,302 of 6,371
High Courts16 Mar 1972
Siri Ram and Others Vs Bulaki Dass and Others
Delhi High Court · (1972) ILR Delhi 530(2)
High Courts15 Mar 1972
G.C. Sharma and Sons Vs Shri R.K. Baweja, Presiding Officer, Labour Court and Others
Delhi High Court · (1972) 2 LLJ 475
High Courts14 Mar 1972
Municipal Corporation of Delhi and Another Vs Asa Ram and Another
Delhi High Court · (1972) CriLJ 1651 : (1972) 8 DLT 177
High Courts13 Mar 1972
Lachman Dass Vs Municipal Corporation, Delhi
Delhi High Court · (1972) CriLJ 1531 : (1972) 8 DLT 454 : (1972) 2 ILR Delhi 461
High Courts03 Mar 1972
The Keshav Mills Co. Limited and Another Vs Union of India and Others
Delhi High Court · (1972) ILR Delhi 176
High Courts03 Mar 1972Dismissed
In Re: Globe United Engg. and Foundry Co. Ltd. : Ex parte V. Rajaraman
Delhi High Court · (1972) 42 CompCas 418 : (1972) 8 DLT 470
High Courts03 Mar 1972
G.R. Bhargava and Sons and Others Vs Brij Mohan Sharma
Delhi High Court · AIR 1972 Delhi 242
Arbitration Act, 1940 — Section 14(1)
High Courts03 Mar 1972
Balbir Singh Vs All India Finance and Commerce Ltd. and Others
Delhi High Court · (1973) 9 DLT 53
High Courts03 Mar 1972
The Management of Khanna Industrialtrading Corporation, Delhi-51 Vs Its Workmen and Others
Delhi High Court · (1972) 8 DLT 446 : (1972) 2 LLJ 429
High Courts03 Mar 1972
In the Matter of Globe United Engineering and Foundary Co. Ltd. Vs The Registrar of Companies
Delhi High Court · (1972) ILR Delhi 288
High Courts03 Mar 1972
Inder Mohan and Others Vs The State
Delhi High Court · (1972) CriLJ 1569 : (1972) 8 DLT 213
High Courts03 Mar 1972
Municipal Corporation of Delhi Vs Kishan Lal
Delhi High Court · (1972) ILR Delhi 296
High Courts02 Mar 1972
Union of India Vs A.S. Dhupia and Another
Delhi High Court · AIR 1972 Delhi 108 : (1972) 8 DLT 174 : (1972) 2 ILR Delhi 13