High Courts15 Apr 1969
The Uttar Pradesh Samaj Co-operative Housebuilding Society Ltd., New Delhi Vs Union of India and Others
Delhi High Court · (1970) 6 DLT 554
COURT ARCHIVE
Delhi High Court judgments
1,25,868 judgments · page 6,269 of 6,294
High Courts15 Apr 1969
Radha Kishan Khandelwal Vs Assistant Registrar of Trade Marks and Others
Delhi High Court · AIR 1969 Delhi 324 : (1969) ILR Delhi 1227
Trade and Merchandise Marks Rules, 1959 — Rule 71, 72, 73, 74, 75
High Courts09 Apr 1969Dismissed
Universal Industries and Cotton Mills Ltd. Vs Abdul Rehman and Others
Delhi High Court · (1970) ACJ 101
High Courts09 Apr 1969
Gautam Electric Motors Vs Firm Shantilal and Bros.
Delhi High Court · (1969) ILR Delhi 708
High Courts09 Apr 1969
Patanjal and Another Vs Rawalpindi Theatres (P) Ltd.
Delhi High Court · AIR 1970 Delhi 19 : (1969) ILR Delhi 393
High Courts08 Apr 1969
Babulal Amthalal Mehta Vs The Union of India and Others
Delhi High Court · (1969) ILR Delhi 860
High Courts07 Apr 1969
Chander Bhan Vs Nandlal and Another
Delhi High Court · (1969) 5 DLT 531 : (1969) ILR Delhi 328
High Courts02 Apr 1969
Ayashi Lal Vs The State
Delhi High Court · (1970) CriLJ 227 : (1969) ILR Delhi 978
High Courts01 Apr 1969
Madan Lal Vs Competent Authority Slum Areas
Delhi High Court · (1970) ILR Delhi 106
High Courts01 Apr 1969
Amarjit Kaur and Others Vs Vanguard Insurance Co. Ltd. and Others
Delhi High Court · (1969) ACJ 286 : (1969) ILR Delhi 603 Supp : (1969) ILR Delhi 603
High Courts24 Mar 1969
Chiranji Lal Vs The Income Tax Officer and Others, New Delhi
Delhi High Court · (1969) ILR Delhi 1167
High Courts20 Mar 1969
Gurbachan Singh Vs State
Delhi High Court · AIR 1970 Delhi 102 : (1970) CriLJ 674 : (1970) 6 DLT 361 : (1969) ILR Delhi 748 Supp
High Courts20 Mar 1969
Charanji Lal Vs Sushil Chander Bharal
Delhi High Court · AIR 1970 Delhi 26 : (1970) 6 DLT 43
High Courts17 Mar 1969
S. Sundarajan Vs Union of India and Others
Delhi High Court · AIR 1970 Delhi 29 : (1970) CriLJ 213 : (1970) 6 DLT 1 : (1985) 2 ILR Delhi 734